High Courts22 Oct 2013Dismissed
S.P.S. Rana Vs National Seeds Corporation
Delhi High Court · (2014) 140 FLR 592 : (2013) LLR 1237
Payment of Gratuity Act, 1972 — Section 4, 4(6)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,959 of 6,818
High Courts22 Oct 2013Disposed Off
K.P. Singh Vs The State
Delhi High Court · (2013) 10 DEL CK 0195
Penal Code, 1860 (IPC) — Section 120B, 302, 364, 419, 467
High Courts22 Oct 2013Dismissed
Commissioner of Income Tax (Central) Vs M/s. Express Securities Pvt. Ltd.
Delhi High Court · (2014) 364 ITR 488 : (2014) 220 TAXMAN 365
Income Tax Act, 1961 — Section 10(38), 143(3)
High Courts22 Oct 2013Disposed Off
UPSC Vs Tarsem Lal
Delhi High Court · (2013) 10 DEL CK 0105
Right to Information Act, 2005 — Section 20(1)
High Courts22 Oct 2013Allowed
Mansi Jai Surya Harvey and Others Vs Arnold Harvey and Others
Delhi High Court · (2013) 10 DEL CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 125Succession Act, 1925 — Section 5
High Courts22 Oct 2013Disposed Off
Sachin Bharadwaj Vs Religare Securities Ltd. and Another
Delhi High Court · (2013) 10 DEL CK 0067
Arbitration and Conciliation Act, 1996 — Section 34, 9
High Courts22 Oct 2013Dismissed
Advance Steel Tubes Ltd. Vs Spack Turnkey Projects P. Ltd.
Delhi High Court · (2013) 10 AD 613
Companies Act, 1956 — Section 135, 239(a), 439, 443, 443(1)(b)
High Courts22 Oct 2013Dismissed
Delhi Development Authority Vs Mrs. Kuljeet Kaur
Delhi High Court · (2013) 10 DEL CK 0028
High Courts22 Oct 2013Dismissed
Narayana Bala Bharathi Vs Vishal Gagan
Delhi High Court · (2014) 3 AD 107 : (2014) 207 DLT 170
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Guardians and Wards Act, 1890 — Section 9
High Courts22 Oct 2013
Autodesk INC and Another Vs Arup Das and Others
Delhi High Court · (2014) 2 AD 451 : (2013) 205 DLT 665
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 7Contempt of Courts Act, 1971 — Section 2(b), 2(c)
High Courts21 Oct 2013Disposed Off
Jasoka India Ltd. Vs Official Liquidator, New Delhi
Delhi High Court · (2014) 206 DLT 574
Companies Act, 1956 — Section 529, 529A, 530Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 20(1)
High Courts21 Oct 2013Disposed Off
Sanjay Verma Vs Sadhana Agrawal and Another
Delhi High Court · (2013) 10 DEL CK 0458
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Oct 2013Allowed
Samir Jasuja Vs M/s. Assotech Realty Private Ltd. and Others
Delhi High Court · (2013) 204 DLT 362
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(4), Order 37 Rule 3(5), Order 37 Rule 3(6)Contract Act, 1872 — Section 74Evidence Act, 1872 — Section 114(c)
High Courts21 Oct 2013Dismissed
Arya Samaj Vs Shakuntala Bakshi
Delhi High Court · (2013) 205 DLT 136
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)(e), 19, 25B, 25B(8), 48(3)
High Courts21 Oct 2013Dismissed
K.K. Verma and Others Vs University of Delhi and Others
Delhi High Court · (2014) 1 AD 47
High Courts21 Oct 2013Disposed Off
Anand Prakash and Others Vs The State
Delhi High Court · (2013) 10 DEL CK 0408
Penal Code, 1860 (IPC) — Section 326, 34
High Courts21 Oct 2013Dismissed
Abhilash Singh Vs C.B.I.
Delhi High Court · (2013) 10 DEL CK 0407
Criminal Procedure Code, 1973 (CrPC) — Section 165Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts21 Oct 2013Disposed Off
Angrej Singh and Others Vs State
Delhi High Court · (2013) 10 DEL CK 0398
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 207, 374Penal Code, 1860 (IPC) — Section 307, 34
High Courts21 Oct 2013Dismissed
Anil Soni Vs Union of India and Another
Delhi High Court · (2013) 10 DEL CK 0395
Companies Act, 1956 — Section 4AConstitution of India, 1950 — Article 136, 14, 15, 16, 226Electricity Act, 2003 — Section 110, 112, 113, 2(4), 2(6)