COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 3,958 of 6,818

High Courts23 Oct 2013Disposed Off

King Point Enterprises Co. Ltd Vs Ali Asgar and Others

Delhi High Court · (2013) 9 AD 613 : (2014) 206 DLT 24 : (2013) 138 DRJ 550 : (2013) 56 PTC 222

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4Copyright Act, 1957 — Section 2(c)Trade Marks Act, 1999 — Section 11, 12(3)

High Courts23 Oct 2013Dismissed

Akhtar Ali Vs Bimla Devi and Others

Delhi High Court · (2013) 10 DEL CK 0175

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2General Clauses Act, 1897 — Section 3(22)Penal Code, 1860 (IPC) — Section 52

High Courts23 Oct 2013Dismissed

Dr. Habibur Rehman Khan Vs Naresh Kumar and Another

Delhi High Court · (2014) 2 AD 725 : (2014) 2 BC 187 : (2014) 207 DLT 15

High Courts23 Oct 2013Dismissed

Rajeev Bhatnagar Vs Union of India and Others

Delhi High Court · (2013) 10 DEL CK 0001

High Courts22 Oct 2013Dismissed

Rameshwar Singh Yadav Vs Raunak Singh and Others

Delhi High Court · (2013) 10 DEL CK 0456

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 227

High Courts22 Oct 2013

In Re: Sh. Vinod Kumar Jain

Delhi High Court · (2013) 9 AD 368 : (2013) 4 JCC 2686

Contempt of Courts Act, 1971 — Section 13, 2(c)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1)

High Courts22 Oct 2013Allowed

Charu Nagwani Vs Lakhmi Chand Nagwani

Delhi High Court · (2014) 3 AD 71 : (2014) 206 DLT 199 : (2014) 1 DMC 130

Family Courts Act, 1984 — Section 19Penal Code, 1860 (IPC) — Section 408, 496, 498A

High Courts22 Oct 2013Dismissed

Oswal Woollen Mills Ltd. Vs Oswal Agro Mills Ltd.

Delhi High Court · (2013) 10 DEL CK 0453

Arbitration Act, 1940 — Section 20, 30, 33, 5Contract Act, 1872 — Section 73

High Courts22 Oct 2013Disposed Off

Nirmal Gupta and Others Vs M/s. Ganton India Pvt. Ltd. and Another

Delhi High Court · (2013) 205 DLT 674

Arms Act, 1959 — Section 27Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Penal Code, 1860 (IPC) — Section 34, 341, 452, 506

High Courts22 Oct 2013Allowed

Mohd. Shakir Vs The State (N.C.T. of Delhi)

Delhi High Court · (2014) 1 JCC 194

Penal Code, 1860 (IPC) — Section 328, 34, 379, 411

High Courts22 Oct 2013Dismissed

Smt. Kamla Vs Union of India and Others

Delhi High Court · (2013) 10 DEL CK 0443

High Courts22 Oct 2013Allowed

Rajesh Kumar Vs Ms. Sudershan Bhalla and Another

Delhi High Court · (2014) 1 ACC 359

High Courts22 Oct 2013Dismissed

Kanishk Sharma and Others Vs University Grants Commission and Others

Delhi High Court · (2013) 10 DEL CK 0425

Constitution of India, 1950 — Article 14, 16, 19, 21, 226

High Courts22 Oct 2013Dismissed

Sudhir Damodaran Vs Anastatius Cheryl Damodaran

Delhi High Court · (2013) 10 DEL CK 0388

Family Courts Act, 1984 — Section 19Special Marriage Act, 1954 — Section 36

High Courts22 Oct 2013Dismissed

National Highways Authority of India Vs M/s. KMC-RK-SD (JV)

Delhi High Court · (2013) 10 DEL CK 0352

Arbitration and Conciliation Act, 1996 — Section 34

High Courts22 Oct 2013Dismissed

Virsa Singh Vs Union of India and Others

Delhi High Court · (2014) 300 ELT 8 : (2014) 26 GSTR 54

Criminal Procedure Code, 1973 (CrPC) — Section 132, 135(1)(a), 265BCustoms Act, 1962 — Section 132, 135, 153

High Courts22 Oct 2013Disposed Off

UPSC Vs O.P. Mehra

Delhi High Court · (2013) 10 DEL CK 0331

High Courts22 Oct 2013Allowed

Manoj Yadava and Others Vs Rajiv Tandon and Others etc. etc. Union of India and Others Vs Rajiv Tandon and Others

Delhi High Court · (2014) 142 DRJ 177

Administrative Tribunals Act, 1985 — Section 19, 20, 20(2)(a), 21, 3(r)All India Services Act, 1951 — Section 3(1A)Constitution of India, 1950 — Article 137, 14, 16, 226, 312

High Courts22 Oct 2013Allowed

L.T. Overseas North America INC. Vs Sachdeva and Sons Pvt. Ltd.

Delhi High Court · (2014) 4 AD 90 : (2014) 57 PTC 151

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 41 Rule 27, Order 7 Rule 14, Order 7 Rule 14(3), Order 7 Rule 18Limitation Act, 1963 — Section 5

High Courts22 Oct 2013

State Vs Virender Yadav and Another

Delhi High Court · (2014) 1 AD 389 : (2014) 1 JCC(Narcotics) 4

Criminal Procedure Code, 1973 (CrPC) — Section 374, 437A, 446, 82, 83Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21