High Courts25 Oct 2013Dismissed
M/s. Gorkha Security Services Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2014) 1 BC 344 : (2013) 204 DLT 653
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,956 of 6,818
High Courts25 Oct 2013Disposed Off
Manohar Singh Vs Union of India and Another
Delhi High Court · (2013) 10 DEL CK 0026
High Courts25 Oct 2013Disposed Off
Telecom Regulatory Authority of India Vs Yash Pal
Delhi High Court · (2013) 10 DEL CK 0025
Right to Information Act, 2005 — Section 2(f), 6, 8(1)(j)Telecom Regulatory Authority of India Act, 1997 — Section 11, 12(1)
High Courts24 Oct 2013Disposed Off
Ge Capital Services India Vs Deccan Chronicles Holding Pvt. Ltd.
Delhi High Court · (2013) 10 DEL CK 0440
Arbitration and Conciliation Act, 1996 — Section 17, 9, 9(ii)(d)
High Courts24 Oct 2013Disposed Off
Mohd. Saleem Vs Adarsh Kumar and Others
Delhi High Court · (2013) 4 ACC 894
High Courts24 Oct 2013Disposed Off
Pritam Chauhan Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2013) 9 AD 569 : (2013) 4 JCC 2620
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 307, 326
High Courts24 Oct 2013Dismissed
Poonam Bhargav Vs Union of India and Others
Delhi High Court · (2013) 10 DEL CK 0414
High Courts24 Oct 2013
M/s. Gold Developers Private Ltd. Vs K.N. Shukla and Others
Delhi High Court · (2013) 10 DEL CK 0323
High Courts24 Oct 2013Dismissed
Amy Antoinette Mcgregor and Another Vs Directorate of Family Welfare Govt. of NCT of Delhi and Another
Delhi High Court · (2013) 205 DLT 96
High Courts24 Oct 2013Dismissed
Nand Kishore Vs Shree Sanatan Dharam Sabha Laxmi Narayan Temple Trust
Delhi High Court · (2013) 10 DEL CK 0239
High Courts24 Oct 2013
State of NCT of Delhi Vs Surinder Singh
Delhi High Court · (2013) 10 DEL CK 0206
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 374(4)Penal Code, 1860 (IPC) — Section 307
High Courts24 Oct 2013Dismissed
Lucknow Varanasi Tollways Pvt. Ltd. Vs National Highways Authority of India and Others
Delhi High Court · (2013) 9 AD 573
Arbitration and Conciliation Act, 1996 — Section 17
High Courts24 Oct 2013Disposed Off
Pramod Kumar Vs State
Delhi High Court · (2013) 6 ILR Delhi 4505 : (2013) 4 JCC 2818
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts24 Oct 2013Disposed Off
Praveen Kumar Vs State
Delhi High Court · (2013) 9 AD 672 : (2013) 4 JCC 2624
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401, 482Penal Code, 1860 (IPC) — Section 307, 324, 326Probation of Offenders Act, 1958 — Section 4
High Courts24 Oct 2013Dismissed
Somendra Nath Deka Vs The Chairman-Cum-Managing Director NBCC and Another
Delhi High Court · (2013) 10 DEL CK 0121
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts24 Oct 2013Dismissed
Mohan Lal Vs Hotel Marina
Delhi High Court · (2014) 3 AD 159 : (2014) 207 DLT 162 : (2014) 140 FLR 425 : (2013) 4 LLJ 655 : (2014) 1 LLN 141 : (2014) LLR 9 : (2014) 2 SLJ 339
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(oo)
High Courts24 Oct 2013Dismissed
Suresh Kumar Verma Vs Dilip Kumar Gupta
Delhi High Court · (2013) 10 DEL CK 0076
High Courts23 Oct 2013Dismissed
UCO Bank Vs Ram Sarup Kapur and Others
Delhi High Court · (2013) 10 DEL CK 0448
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts23 Oct 2013Dismissed
D.N. Bhargava Vs UOI and Others
Delhi High Court · (2013) 10 DEL CK 0447
Army Act, 1950 — Section 102(4), 191, 21, 3(xi), 4Constitution of India, 1950 — Article 14, 16, 33
High Courts23 Oct 2013Allowed
Jaitun Nisha and Others Vs Ajay Kumar Sharma and Others
Delhi High Court · (2013) 10 DEL CK 0445