High Courts28 Oct 2013Disposed Off
Vishweshwar @ Munna Vs State
Delhi High Court · (2013) 10 AD 624 : (2013) 4 JCC 2864
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 428Penal Code, 1860 (IPC) — Section 302, 304
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,954 of 6,818
High Courts28 Oct 2013Disposed Off
M/S. Good Will Enterprises Vs M/S. Feron Life Science (P) Ltd.
Delhi High Court · (2014) 1 AD 21
Arbitration and Conciliation Act, 1996 — Section 11, 11(5)
High Courts28 Oct 2013Dismissed
Union Public Service Commission Vs Dr. Akshay Bahadur and Others
Delhi High Court · (2013) 10 DEL CK 0364
High Courts28 Oct 2013Dismissed
Chandana Bandyopadhyay Vs Shyama Prasad Vidyalaya Sr. Secondary School and Others
Delhi High Court · (2014) 140 DRJ 276
Constitution of India, 1950 — Article 14, 226
High Courts28 Oct 2013Disposed Off
Kali Charan Vs Commissioner of Delhi Police
Delhi High Court · (2013) 10 DEL CK 0281
High Courts28 Oct 2013Allowed
B.S. Chowdhary Vs Delhi Financial Corporation and Another
Delhi High Court · (2014) 140 DRJ 267 : (2014) LabIC 858
High Courts28 Oct 2013Dismissed
Aftab Ahmad and Sikender Vs Kanti Devi
Delhi High Court · (2013) 10 DEL CK 0249
Civil Procedure Code, 1908 (CPC) — Section 151Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 25(B)(i)Evidence Act, 1872 — Section 114(f)
High Courts28 Oct 2013Dismissed
Leela Singh Vs Bahadur and Others
Delhi High Court · (2013) 10 DEL CK 0214
High Courts28 Oct 2013Disposed Off
Shri Laxman Ram @ Nathi and Another Vs The New India Assurance Co. Ltd. and Others
Delhi High Court · (2014) 2 AD 23
High Courts28 Oct 2013Disposed Off
Fortuna Foundation and Engineers and Consultants Pvt. Ltd. Vs RBI and Another
Delhi High Court · (2013) 10 DEL CK 0208
Reserve Bank of India Act, 1934 — Section 45K, 45L
High Courts28 Oct 2013Partly Allowed
Smt. Anusha Tripathi Vs Sh. Tejasvee Shastri
Delhi High Court · (2013) 204 DLT 676 : (2014) 1 DMC 368
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 24
High Courts28 Oct 2013Dismissed
Satpal Buggal Vs Gursharan Buggal
Delhi High Court · (2013) 10 AD 480
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 9 Rule 13
High Courts28 Oct 2013Disposed Off
Amar Singh Vs Mohammad Sayeed
Delhi High Court · (2013) 10 DEL CK 0122
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts28 Oct 2013Dismissed
Jasvir Singh Vs Director General Indo Tibetan Boarder Police (ITBP) Force and Others
Delhi High Court · (2013) 10 DEL CK 0116
Indo-Tibetan Border Police Force Act, 1992 — Section 25Penal Code, 1860 (IPC) — Section 379, 380, 381, 382, 383
High Courts28 Oct 2013Disposed Off
CIT Vs Aapki Marketing Pvt. Ltd.
Delhi High Court · (2013) 10 DEL CK 0115
Income Tax Act, 1961 — Section 68, 69
High Courts28 Oct 2013Dismissed
Mr. Ashok K. Nanda Vs Punjab National Bank and Others
Delhi High Court · (2013) 10 DEL CK 0109
Constitution of India, 1950 — Article 226
High Courts28 Oct 2013
Ghanshyam Dass Vs Shakuntla Bakshi and Others
Delhi High Court · (2013) 10 DEL CK 0042
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(c), 14(1)(e), 25B, 25B(8)Evidence Act, 1872 — Section 116
High Courts28 Oct 2013Disposed Off
Mohd. Monish Vs Jamia Millia Islamia and Others
Delhi High Court · (2013) 10 DEL CK 0017
Jamia Millia Islamia Act, 1988 — Section 30
High Courts28 Oct 2013Disposed Off
J.K. Mittal Vs Central Information Commission and Another
Delhi High Court · (2013) 204 DLT 689 : (2013) 297 ELT 483
Right to Information Act, 2005 — Section 18, 18(1), 18(1)(a), 18(1)(b), 18(1)(c)
High Courts25 Oct 2013Dismissed
M/s. Atma Ram Properties (P) Ltd. Vs Delhi Transport Corporation
Delhi High Court · (2014) 3 AD 64 : (2014) 206 DLT 237
Constitution of India, 1950 — Article 227Delhi and Ajmer Rent Control Act, 1952 — Section 6Delhi Municipal Corporation Act, 1957 — Section 121(1)