High Courts29 Oct 2013Disposed Off
J.D. Tiwari Vs Central Provident Fund Commissioner and Others
Delhi High Court · (2013) 10 DEL CK 0222
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,953 of 6,818
High Courts29 Oct 2013Allowed
Surinder Kaur and Others Vs Ramesh Kumar and Others
Delhi High Court · (2013) 10 DEL CK 0215
High Courts29 Oct 2013Allowed
DTC Vs Narayan Singh
Delhi High Court · (2013) 10 DEL CK 0174
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts29 Oct 2013
Santosh Dutta Vs Surender Krishan Bali and Another
Delhi High Court · (2014) 3 AD 740 : (2014) 140 DRJ 525
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 45, 47, 67, 68, 69Registration Act, 1908 — Section 18(e), 32A, 52, 52(1)(c), 61
High Courts29 Oct 2013Dismissed
Staff Selection Commission Vs Ravinder Malik
Delhi High Court · (2013) 10 DEL CK 0123
High Courts29 Oct 2013Allowed
Smt. Vibha Vs Sh. Rama Nand
Delhi High Court · (2013) 10 AD 399
Criminal Procedure Code, 1973 (CrPC) — Section 482Guardians and Wards Act, 1890 — Section 25, 7, 8
High Courts29 Oct 2013Dismissed
Om Parkash Vs UOI and Others
Delhi High Court · (2013) 10 DEL CK 0113
Constitution of India, 1950 — Article 14Evidence Act, 1872 — Section 114(f)Land Acquisition Act, 1894 — Section 4, 6
High Courts29 Oct 2013Allowed
Directorate of Health Services and Another Vs Ms. Educational Society and Others
Delhi High Court · (2013) 10 DEL CK 0091
High Courts29 Oct 2013
Nuwave E Solutions (P.) Ltd. Vs Assistant Commissioner of Income Tax and Another
Delhi High Court · (2014) 360 ITR 351
High Courts29 Oct 2013
LT Food Ltd. Vs Sachdeva and Sons Rice Mills Ltd.
Delhi High Court · (2014) 1 AD 442
High Courts29 Oct 2013Allowed
D.B. Madaan Vs Punjab National Bank and Others
Delhi High Court · (2013) 10 DEL CK 0053
High Courts29 Oct 2013Dismissed
Braham Prakash Dhikia Vs State
Delhi High Court · (2013) 10 DEL CK 0029
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 120B, 302, 307, 34
High Courts29 Oct 2013Disposed Off
Central Bank of India Vs Union of India and Others
Delhi High Court · (2013) 10 DEL CK 0019
Right to Information Act, 2005 — Section 8(1)(j)
High Courts29 Oct 2013Disposed Off
UPSC Vs Sushil Kumar
Delhi High Court · (2013) 10 DEL CK 0018
Right to Information Act, 2005 — Section 8(1)(e), 8(1)(j)
High Courts29 Oct 2013Disposed Off
Reliance General Insurance Co. Ltd. Vs Seema Chopra and Others
Delhi High Court · (2013) 10 DEL CK 0015
High Courts28 Oct 2013Dismissed
Ghanshyam and Others Vs U.O.I. and Others
Delhi High Court · (2013) 10 DEL CK 0429
High Courts28 Oct 2013Dismissed
Ashok Kumar and Another Vs Paramjeet Kaur and Another
Delhi High Court · (2013) 10 DEL CK 0428
Delhi Rent Control Act, 1958 — Section 50Evidence Act, 1872 — Section 116Specific Relief Act, 1963 — Section 41(h)
High Courts28 Oct 2013Dismissed
Bimla Devi and Others Vs Zile Singh and Others
Delhi High Court · (2014) 2 AD 480 : (2013) 205 DLT 35 : (2013) 138 DRJ 497
Constitution of India, 1950 — Article 14, 16, 19Delhi Land Reforms Act, 1954 — Section 185, 185(1), 186, 2, 4(1)Hindu Succession Act, 1956 — Section 19, 4(2), 8
High Courts28 Oct 2013Disposed Off
Tilak Raj Tanwar Vs D.D.A.
Delhi High Court · (2013) 10 DEL CK 0419
Constitution of India, 1950 — Article 226
High Courts28 Oct 2013Disposed Off
Babu @ Manoj Vs The State
Delhi High Court · (2014) 1 JCC 193
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 308, 34, 394, 397Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 5