High Courts31 Oct 2013Dismissed
Sh. Ajit Singh and Another Vs Delhi Development Authority and Others
Delhi High Court · (2013) 139 DRJ 405
Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 10, 11, 7, 8, 9
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,951 of 6,818
High Courts31 Oct 2013Disposed Off
Waljis Travels (I) Pvt. Ltd. Vs Govt. (NCT) of Delhi
Delhi High Court · (2014) 1 ACC 426 : (2013) 10 AD 458
Motor Vehicles Act, 1988 — Section 113, 5, 56, 67, 84
High Courts30 Oct 2013Dismissed
Veecon Media and Broadcasting Pvt. Ltd. Vs Prasar Bharati and Others
Delhi High Court · (2013) 10 DEL CK 0412
Constitution of India, 1950 — Article 226
High Courts30 Oct 2013Disposed Off
Flow Well Plast. Chem. Pvt. Ltd. Vs The New India Assurance Company Ltd. and Others
Delhi High Court · (2013) 10 DEL CK 0400
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts30 Oct 2013Dismissed
M/s. Manav Enterprises Vs M/s. Rathi Steel and Power Ltd.
Delhi High Court · (2013) 10 DEL CK 0396
Arbitration and Conciliation Act, 1996 — Section 16, 34, 37Constitution of India, 1950 — Article 226, 227
High Courts30 Oct 2013Dismissed
Shri Ashok Kumar Bhilwaria Vs Union of India and Others
Delhi High Court · (2014) 1 LLJ 82
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts30 Oct 2013Disposed Off
NR Management Consultants India (P.) Ltd. Vs Commissioner of Service Tax
Delhi High Court · (2013) 42 GST 552 : (2014) 33 STR 371
High Courts30 Oct 2013Dismissed
Anoop Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 10 DEL CK 0329
Arms Act, 1959 — Section 25Delhi Police Act, 1978 — Section 21
High Courts30 Oct 2013Dismissed
Surinder Kaur Vs Ram Narula and Others
Delhi High Court · (2014) 2 AD 500 : (2013) 205 DLT 179
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4Limitation Act, 1963 — Section 17Partition Act, 1893 — Section 4
High Courts30 Oct 2013Dismissed
Dr. Veena Chaudhary Vs The Director, IIT, Delhi and Another
Delhi High Court · (2013) 10 DEL CK 0268
Constitution of India, 1950 — Article 226
High Courts30 Oct 2013Dismissed
D.C. Mehta Vs Union of India and Others
Delhi High Court · (2013) 10 DEL CK 0259
High Courts30 Oct 2013Allowed
Man Mohan Batra and Another Vs Citizen Electronics Pvt. Ltd.
Delhi High Court · (2013) 10 DEL CK 0258
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15, Order 11 Rule 16, 151Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 45
High Courts30 Oct 2013Dismissed
All India CPWD Engineers Association and Another Vs Union of India and Others
Delhi High Court · (2013) 10 DEL CK 0223
High Courts30 Oct 2013Disposed Off
Ajay Kumar Gulati Vs Pushpender Nath Pandey and Another
Delhi High Court · (2014) 6 AD 267 : (2013) 205 DLT 368
Penal Code, 1860 (IPC) — Section 181, 193, 199, 217, 218
High Courts30 Oct 2013Disposed Off
N.B.C. Corporation Ltd. Vs Commissioner of Service Tax
Delhi High Court · (2014) 44 GST 350 : (2014) 33 STR 113
High Courts30 Oct 2013Dismissed
Anil Kumar Sharma Vs Union of India and Others
Delhi High Court · (2013) 10 DEL CK 0171
High Courts30 Oct 2013
Raj Pal Kaur and Others Vs Pawan Gir and Others
Delhi High Court · (2013) 10 DEL CK 0167
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts30 Oct 2013
Rajinder Kumar Gupta Vs Brig(Retd.) S.S. Patwal
Delhi High Court · (2013) 10 DEL CK 0100
High Courts30 Oct 2013Disposed Off
Akansha Gupta and Others Vs University of Delhi and Others
Delhi High Court · (2013) 10 DEL CK 0086
High Courts30 Oct 2013Disposed Off
M/s. Tika Ram Dinesh Kumar Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2013) 10 DEL CK 0085