Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25, 26, 27, 30, 6Penal Code, 1860 (IPC) — Section 201, 300, 302, 304, 304II

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High Courts01 Nov 2013Dismissed

Sh. Manish Kumar Vs The Chairman, Railway Board and Others

Delhi High Court · (2013) 6 ILR Delhi 4455

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High Courts01 Nov 2013Dismissed

Shri Vijay Kumar Vs The Chairman, Airport Authority of India and Others

Delhi High Court · (2014) 140 FLR 643

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High Courts01 Nov 2013Dismissed

Rohde and Schwarz Gmbh and Co. Kg Vs Airport Authority of India and Another

Delhi High Court · (2014) 7 AD 133 : (2014) 2 BC 228 : (2014) 207 DLT 1

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High Courts01 Nov 2013

Chief Secretary, Govt. of NCT of Delhi and Another Vs Satish Kumar and Others Satish Kumar and Others Vs Government of NCT of Delhi and Another

Delhi High Court · (2013) 11 DEL CK 0183

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High Courts01 Nov 2013

The New India Assurance Co. Ltd. Vs Smt. Dropti Devi and Others

Delhi High Court · (2013) 11 DEL CK 0088

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High Courts01 Nov 2013Dismissed

Raman Aggarwal Vs Shweta Aggarwal

Delhi High Court · AIR 2014 Delhi 5 : (2014) 2 DMC 260 : (2013) 139 DRJ 631 : (2014) 3 JCC 1582

Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 12, 12(1)(a), 24, 28

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High Courts01 Nov 2013Dismissed

Indu Projects Ltd. Vs Union of India

Delhi High Court · (2013) 11 DEL CK 0073

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High Courts01 Nov 2013Dismissed

Mahender Vs State

Delhi High Court · (2013) 10 AD 577

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307

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High Courts01 Nov 2013Dismissed

Birpal Singh Vs Lt. Governor (Administrator) Delhi and Others

Delhi High Court · (2014) 140 DRJ 227

Constitution of India, 1950 — Article 309

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High Courts01 Nov 2013Disposed Off

M/s. Elgin Electronics Vs Union of India and Others

Delhi High Court · (2013) 11 DEL CK 0036

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