High Courts08 Nov 2013Disposed Off
Mohd. Irfan Vs Directorate of Revenue Intelligence
Delhi High Court · (2013) 11 DEL CK 0079
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(c), 50, 67
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,947 of 6,818
High Courts07 Nov 2013Disposed Off
Harender Singh and Others Vs Adivasi Kalyan Samittee
Delhi High Court · (2013) 11 DEL CK 0395
High Courts07 Nov 2013Disposed Off
M/s. Bumbrah Electric Co. Vs Delhi Development Authority and Another
Delhi High Court · (2013) 4 ARBLR 477
Arbitration Act, 1940 — Section 14, 17, 30, 33Contract Act, 1872 — Section 73
High Courts07 Nov 2013Dismissed
Herman Properties Ltd. Vs Rupali Singla and Others
Delhi High Court · (2013) 4 ARBLR 487
Arbitration and Conciliation Act, 1996 — Section 41, 9
High Courts07 Nov 2013Dismissed
UOI thru Directorate of Enforcement Vs Amway India Enterprises and Others
Delhi High Court · (2014) 140 DRJ 43
Foreign Exchange Regulation Act, 1973 — Section 29(1)(a), 30, 35, 50, 51
High Courts07 Nov 2013Disposed Off
Anchor Health and Beauty Care Pvt. Ltd. Vs Shivam Hygienes India Pvt. Ltd.
Delhi High Court · (2014) 206 DLT 545 : (2013) 56 PTC 441
High Courts07 Nov 2013Dismissed
Sandesh Verma Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2013) 11 DEL CK 0275
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts07 Nov 2013Dismissed
Dharampal Vs Directorate of Education and Others
Delhi High Court · (2013) 11 DEL CK 0272
Constitution of India, 1950 — Article 226
High Courts07 Nov 2013Dismissed
Sushant Vs Sunder Shyam Singh
Delhi High Court · (2014) 3 AD 52 : (2014) 206 DLT 418
High Courts07 Nov 2013Disposed Off
Hemant Satti Vs Mohan Satti and Others
Delhi High Court · (2014) 3 AD 687 : (2013) 205 DLT 130 : (2013) 139 DRJ 391
High Courts07 Nov 2013Disposed Off
Microsoft Corporation and Another Vs Vishal Mehta and Others
Delhi High Court · (2013) 139 DRJ 225
High Courts07 Nov 2013Disposed Off
Delhi Development Authority Vs M/s. Durga Construction Co.
Delhi High Court · (2013) 139 DRJ 133
High Courts07 Nov 2013Allowed
Govt. of NCT and Others Vs Amar Singh
Delhi High Court · (2013) 139 DRJ 145
High Courts07 Nov 2013
DIT Vs Alcatel Lucent USA, Inc.
Delhi High Court · (2014) 264 CTR 240
Income Tax Act, 1961 — Section 10, 10A, 133A, 142(1), 148
High Courts07 Nov 2013Disposed Off
M/s. Mesco Pharmaceuticals Ltd. and Others Vs R.K. Rawal and Others
Delhi High Court · (2013) 11 DEL CK 0086
High Courts07 Nov 2013
Association for Development and Another Vs UOI and Others
Delhi High Court · (2014) 140 DRJ 174
Commission for Protection of Child Rights Act, 2005 — Section 3, 3(2)(b), 4Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 84(1)
High Courts07 Nov 2013
Mahendra Pandey and Another Vs Secretary, Ministry of Environment and Forests and Others
Delhi High Court · (2014) 140 DRJ 285 : (2013) 139 DRJ 175
Companies Act, 1956 — Section 25Constitution of India, 1950 — Article 226Environment (Protection) Act, 1986 — Section 23, 25, 3, 3(3), 5
High Courts07 Nov 2013Disposed Off
NCT of Delhi Vs Jagvesh Kumar Sharma and Another
Delhi High Court · (2014) 206 DLT 726
Right to Information Act, 2005 — Section 8(1)(j)
High Courts07 Nov 2013
Shri Lal Mahal Limited Vs Union of India and Others
Delhi High Court · (2013) 11 DEL CK 0035
High Courts07 Nov 2013
Ritnand Balved Education Foundation Vs Paul Nanda and Others
Delhi High Court · (2013) 205 DLT 143 : (2013) 139 DRJ 51