High Courts12 Nov 2013Dismissed
Balwan Singh and Others Vs Settlement Officer and Another
Delhi High Court · (2013) 11 DEL CK 0041
Delhi Panchayat Raj Act, 1954 — Section 18
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,945 of 6,818
High Courts12 Nov 2013Disposed Off
M/s. Rathi Udyog Limited Vs M/s. AAR ESS and Co. and Others
Delhi High Court · (2013) 11 DEL CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 251Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Nov 2013Dismissed
Commander and Others Vs Bhupendera Kardeam and Others
Delhi High Court · (2013) 11 DEL CK 0022
High Courts12 Nov 2013Dismissed
Anandpur Dham Kal Yans Amiti (Regd.) Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2014) 5 AD 15
Land Acquisition Act, 1894 — Section 4, 6
High Courts11 Nov 2013Disposed Off
Viom Network Ltd. Vs S. Tel Pvt. Ltd.
Delhi High Court · (2013) 10 AD 590 : AIR 2014 Delhi 31 : (2013) 4 ARBLR 551 : (2013) 139 DRJ 641
Arbitration and Conciliation Act, 1996 — Section 16, 9Consumer Protection Act, 1986 — Section 9Monopolies and Restrictive Trade Practices Act, 1969 — Section 5
High Courts11 Nov 2013Disposed Off
Jitender Kumar Vs Jamia Millia Islamia and Others
Delhi High Court · (2013) 11 DEL CK 0413
High Courts11 Nov 2013Disposed Off
M/s. Bansl Store Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2013) 11 DEL CK 0412
High Courts11 Nov 2013Dismissed
P.P. Verma Vs Chief Secretary and Others
Delhi High Court · (2013) 11 DEL CK 0411
High Courts11 Nov 2013
S. Manjinder Singh Vs Smt. Krishna Bhat and Others
Delhi High Court · (2014) 4 AD 144 : (2014) 206 DLT 58
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(b)Court Fees Act, 1870 — Section 7, 7(iv)(c)
High Courts11 Nov 2013Dismissed
Kewal Park Welfare Association and Others Vs Shri Chander
Delhi High Court · (2013) 11 DEL CK 0389
High Courts11 Nov 2013Dismissed
Om Parkash Mongia Decd. Thr. L.Rs. Vs Sudhir Kapoor and Others
Delhi High Court · (2013) 11 DEL CK 0379
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts11 Nov 2013Dismissed
Vivek Sinha Vs CBI and Another
Delhi High Court · (2013) 11 DEL CK 0294
Constitution of India, 1950 — Article 142, 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 320, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts11 Nov 2013Dismissed
Budhi Singh Rawat Vs National Commission for Women and Others
Delhi High Court · (2013) 11 DEL CK 0221
Constitution of India, 1950 — Article 12, 14, 16, 21, 309National Commission For Women Act, 1990 — Section 5, 5(1)
High Courts11 Nov 2013
Pradeep Khullar Vs Padmawati Khullar and Another
Delhi High Court · (2013) 10 AD 385
High Courts11 Nov 2013Dismissed
Continental Advertising Pvt. Ltd. Vs Raj Rani Aggarwal
Delhi High Court · (2013) 11 DEL CK 0190
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 14Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(4), 25B(8), 25B(9)
High Courts11 Nov 2013Dismissed
INX News Pvt. Ltd. Vs Pier One Construction Pvt. Ltd.
Delhi High Court · (2014) 1 ARBLR 27
Arbitration and Conciliation Act, 1996 — Section 34, 34(3)
High Courts11 Nov 2013Dismissed
Shri Anand Prakash and Others Vs Shri Babu Lal and Others
Delhi High Court · (2013) 11 DEL CK 0141
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(e), 2(I), 25B
High Courts11 Nov 2013Disposed Off
S.P. Kureel and Another Vs Delhi Development Authority
Delhi High Court · (2013) 11 DEL CK 0128
High Courts11 Nov 2013Dismissed
Ravi Prakash @ Ravi Vs The State (Govt. of NCT, Delhi)
Delhi High Court · (2013) 10 AD 277 : (2013) 4 JCC 2855
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 113, 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts11 Nov 2013Dismissed
Chander Shekhar Diwan Vs The State
Delhi High Court · (2013) 11 DEL CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 357, 357(3), 360Penal Code, 1860 (IPC) — Section 308, 323, 34