High Courts11 Nov 2013Disposed Off
Gurdeep Khera Vs Delhi Development Authority
Delhi High Court · (2013) 11 DEL CK 0072
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,946 of 6,818
High Courts11 Nov 2013Dismissed
Wilson Vs State
Delhi High Court · (2013) 11 DEL CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Penal Code, 1860 (IPC) — Section 302, 307
High Courts11 Nov 2013
Sayed Mohd. Masood Vs Union of India and Another
Delhi High Court · (2014) 2 AD 185 : (2013) 204 DLT 1
Civil Procedure Code, 1908 (CPC) — Section 20(c)Constitution of India, 1950 — Article 226, 226(2), 227Penal Code, 1860 (IPC) — Section 120B, 420
High Courts11 Nov 2013Disposed Off
Apex Chamber of Commerce and Industry Vs Delhi Development Authority and Others
Delhi High Court · (2013) 11 DEL CK 0057
High Courts11 Nov 2013Dismissed
B.R. Packaging Industries Vs Delhi State Industries Development Corporation Ltd.
Delhi High Court · (2013) 11 DEL CK 0056
High Courts11 Nov 2013
Delhi Dayal Bagh Co-Operative House Building Society Ltd. Vs Mahendra Kumari Sisodia (Since Deceased) and Another
Delhi High Court · (2013) 11 DEL CK 0007
High Courts08 Nov 2013Disposed Off
Samsung India Electronics Pvt. Ltd. Vs Dy. Commissioner of Income Tax, Circle-7 (I) and Others
Delhi High Court · (2014) 362 ITR 460
Income Tax Act, 1961 — Section 144C(5), 148
High Courts08 Nov 2013Allowed
M.R.A. Associates India P. Ltd. Vs Seven Seas Hospitality P. Ltd.
Delhi High Court · (2013) 181 CompCas 282 : (2014) 1 CompLJ 561 : (2013) 205 DLT 26
Companies Act, 1956 — Section 433(e), 434, 434(1)(a)
High Courts08 Nov 2013Dismissed
Satish Kumar Vs Union of India
Delhi High Court · (2013) 6 ILR Delhi 4470
High Courts08 Nov 2013Dismissed
Abid Akhtar Vs Jamia Millia Islamia and Others
Delhi High Court · (2013) 11 DEL CK 0274
Constitution of India, 1950 — Article 14, 226, 311, 311(2)
High Courts08 Nov 2013Disposed Off
Manjeet Kaur and Others Vs Sukhdev Singh and Another
Delhi High Court · (2014) 2 AD 117
High Courts08 Nov 2013Allowed
Prithvi Singh Vs UOI and Others
Delhi High Court · (2013) 11 DEL CK 0262
High Courts08 Nov 2013Dismissed
M/s. Steel Authority of India Ltd. Vs Indian Council of Arbitration and Others United Spirits Ltd. Vs M/s. Stitch Craft (India)
Delhi High Court · (2013) 4 ARBLR 526 : (2014) 207 DLT 193 : (2013) 139 DRJ 79
Arbitration and Conciliation Act, 1996 — Section 11, 16, 16(5), 16(6), 34Constitution of India, 1950 — Article 136, 141, 226, 227
High Courts08 Nov 2013Allowed
Delhi Transport Corporation Vs Manju and Others
Delhi High Court · (2013) 11 DEL CK 0247
High Courts08 Nov 2013Dismissed
M/s. Dammo Enterprises Vs The Regional Director, ESIC
Delhi High Court · (2013) 11 DEL CK 0246
High Courts08 Nov 2013Dismissed
Ashok Kumar Vs Pushpa Rani Deceased through Lrs.
Delhi High Court · (2013) 11 DEL CK 0245
High Courts08 Nov 2013Disposed Off
UPSC Vs Pinki Ganeriwal
Delhi High Court · (2014) 3 AD 122 : (2014) 207 DLT 138
Right to Information Act, 2005 — Section 8(1)(e), 8(1)(j)
High Courts08 Nov 2013Dismissed
Zarar Khan @ Mulla Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2013) 11 DEL CK 0104
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 120B, 307, 34, 392, 394
High Courts08 Nov 2013Dismissed
Kundan Lal Vs Indian Red Cross Society and Another
Delhi High Court · (2013) 4 LLJ 746