High Courts13 Nov 2013
Rajiv Khosla Vs Delhi High Court Bar Association and Others
Delhi High Court · (2013) 11 DEL CK 0023
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 47 Rule 1
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,944 of 6,818
High Courts13 Nov 2013Disposed Off
Devender Singh Vs State
Delhi High Court · (2013) 10 AD 241 : (2013) 6 ILR Delhi 4476
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 134, 25, 26, 27Penal Code, 1860 (IPC) — Section 201, 302, 323, 34
High Courts12 Nov 2013Dismissed
Nitish Sharma and Others Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2013) 11 DEL CK 0409
High Courts12 Nov 2013
Ram Parshad Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2013) 4 JCC 2903
Penal Code, 1860 (IPC) — Section 302, 304
High Courts12 Nov 2013Dismissed
M/s. Ansal Properties and Industries Pvt. Ltd. Vs Ratnu (Deceased) Through L.Rs. and Others
Delhi High Court · (2013) 139 DRJ 481
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 3
High Courts12 Nov 2013Disposed Off
Housing Development Finance Corporation Ltd. Vs Pradeep B. Bhatnagar and Another
Delhi High Court · (2014) 1 AD 488
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 2(3)
High Courts12 Nov 2013Dismissed
Delhi Development Authority Vs Smt. Charanjit
Delhi High Court · (2013) 11 DEL CK 0304
High Courts12 Nov 2013Dismissed
S. Amrik Singh Vs Delhi Development Authority
Delhi High Court · (2014) 1 AD 12 : (2014) 140 DRJ 307
Civil Procedure Code, 1908 (CPC) — Section 10, 11, 80Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4(1), 7(3)
High Courts12 Nov 2013Dismissed
Dr. Rajiv Dhingra Vs Smt. Vindra Panchpal and Another
Delhi High Court · (2013) 11 DEL CK 0223
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts12 Nov 2013Dismissed
Smt. Baljinder Kaur Vs Guru Harkishan Public School and Others
Delhi High Court · (2014) 3 AD 719 : (2013) 205 DLT 360 : (2014) 1 ESC 30
High Courts12 Nov 2013Dismissed
Mr. Bhupinder Singh Negi and Others Vs Airport Authority of India and Another
Delhi High Court · (2013) 11 DEL CK 0217
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 14
High Courts12 Nov 2013
Director of Income Tax Vs TV Today Network Ltd.
Delhi High Court · (2014) 221 TAXMAN 123
High Courts12 Nov 2013Dismissed
Giri Raj Sharma Vs The Director, Consortium for Educational Communication and Others
Delhi High Court · (2013) 11 DEL CK 0144
High Courts12 Nov 2013Dismissed
GAIL (India) Ltd. Vs Gangotri Enterprises Ltd.
Delhi High Court · (2014) 1 ARBLR 19
Arbitration and Conciliation Act, 1996 — Section 28, 31(7)(b), 34, 34(3)
High Courts12 Nov 2013Disposed Off
Sudhir Kumar Singh and Others Vs Union of India and Others
Delhi High Court · (2013) 11 DEL CK 0121
High Courts12 Nov 2013Allowed
Simarjit Kaur and Others Vs Ram Murti Singh and Others
Delhi High Court · (2013) 11 DEL CK 0078
High Courts12 Nov 2013Dismissed
Arundhati Sapru Vs Yash Mehra
Delhi High Court · (2013) 11 DEL CK 0060
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 200, 482
High Courts12 Nov 2013Allowed
Sushil Kumar Jain Vs DDA
Delhi High Court · (2014) 3 AD 362 : (2013) 205 DLT 434
High Courts12 Nov 2013Disposed Off
All India Management Association Vs DG of Income Tax (E) and Others
Delhi High Court · (2014) 266 CTR 232 : (2014) 362 ITR 451
Income Tax Act, 1961 — Section 10(22), 10(23C), 10(23C)(vi), 80G