High Courts18 Nov 2013Disposed Off
Reena Bhatia Vs The Institute of Chartered Accountants of India and Another
Delhi High Court · (2014) 123 SCL 94
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,942 of 6,818
High Courts18 Nov 2013Allowed
Matadin Yadav (Deceased Through Legal Representatives) Vs M/s. Midas Lids P. Ltd. (Now amalgamated into Preeti Vanijya Pvt. Ltd.)
Delhi High Court · (2014) 3 AD 268 : (2013) 205 DLT 484 : (2013) 139 DRJ 280
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Contract Act, 1872 — Section 23Delhi Land Reforms Act, 1954 — Section 33
High Courts18 Nov 2013Disposed Off
Tech Books International and Others Vs Niti Saxena and Another
Delhi High Court · (2013) 11 DEL CK 0212
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts18 Nov 2013Dismissed
C.S. Gautam and Others Vs National Thermal Power Corporation Ltd.
Delhi High Court · (2013) 11 DEL CK 0211
High Courts18 Nov 2013Allowed
Rajiv Maira and Another Vs M/s. Apex Apartments Pvt. Ltd. and Others
Delhi High Court · (2013) 11 DEL CK 0204
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d)Transfer of Property Act, 1882 — Section 52
High Courts18 Nov 2013Dismissed
Bhupinder Kumar Sahni Vs Mukesh Kumar Aggarwal and Another
Delhi High Court · (2013) 11 DEL CK 0181
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts18 Nov 2013Disposed Off
Bal Chand and Others Vs State NCT of Delhi
Delhi High Court · (2013) 11 DEL CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 207, 320Penal Code, 1860 (IPC) — Section 307, 308, 323, 324, 325
High Courts18 Nov 2013Dismissed
Harcharan Singh Vs Sunil Sarin (Deceased Through L.Rs.)
Delhi High Court · (2013) 11 DEL CK 0159
Limitation Act, 1963 — Section 19
High Courts18 Nov 2013
Vinay Kumar Gupta Vs Smt. Satya Rani
Delhi High Court · (2013) 11 DEL CK 0152
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 45
High Courts18 Nov 2013Dismissed
Gautam Kumar and Another Vs Oil and Natural Gas Corporation Ltd. and Another
Delhi High Court · (2013) 11 DEL CK 0145
High Courts18 Nov 2013Dismissed
Indu Projects Ltd. Vs Union of India
Delhi High Court · (2014) 1 AD 793 : (2013) 4 ARBLR 513
Arbitration and Conciliation Act, 1996 — Section 9Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 73, 74
High Courts18 Nov 2013Dismissed
Satish Chand Gupta Vs State and Others
Delhi High Court · (2013) 11 DEL CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 190, 197, 200Prevention of Corruption Act, 1988 — Section 19, 19(1), 19(3), 5(4)
High Courts18 Nov 2013Disposed Off
Harminder Singh Vs State
Delhi High Court · (2013) 11 DEL CK 0095
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 207, 411, 428Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts18 Nov 2013Disposed Off
Sunil Chaudhary Vs Carzonrent (India) Private Limited
Delhi High Court · (2013) 11 DEL CK 0076
Arbitration and Conciliation Act, 1996 — Section 10, 37, 9Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts18 Nov 2013Dismissed
Santokh Singh thru Lr''s Vs Sucha Singh
Delhi High Court · (2013) 11 DEL CK 0049
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Nov 2013Allowed
Ranu Sen Vs Kandarpa Sen
Delhi High Court · (2013) 11 DEL CK 0045
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 151Constitution of India, 1950 — Article 227
High Courts18 Nov 2013Dismissed
Vimal Kumar Goyal Vs The New India Assurance Company Ltd.
Delhi High Court · (2013) 11 DEL CK 0042
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Constitution of India, 1950 — Article 136
High Courts18 Nov 2013Dismissed
Rajbir Singh Vs B.S.F. and Another
Delhi High Court · (2013) 11 DEL CK 0017
High Courts13 Nov 2013Allowed
Sahil Jain Vs UOI and Others
Delhi High Court · (2014) 1 AD 765 : (2014) 140 DRJ 319 : (2014) 1 JCC 124
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 5ACustoms Act, 1962 — Section 102, 108, 123, 129D(4)