COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 3,941 of 6,818

High Courts19 Nov 2013Disposed Off

Niranjan Jayantilal Shah Vs Directorate of Revenue Intelligence

Delhi High Court · (2013) 11 DEL CK 0030

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(vii)(a), 2(vii)(b), 2(vii)(d), 25A, 29

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High Courts19 Nov 2013Dismissed

Asim Chaudhary Vs Union of India and Others

Delhi High Court · (2013) 11 DEL CK 0019

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High Courts19 Nov 2013Disposed Off

Girish K.B. Vs Union of India and Others

Delhi High Court · (2013) 11 DEL CK 0018

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High Courts18 Nov 2013Disposed Off

Urrshila Kerkar Vs Make My Trip (India) Private Ltd.

Delhi High Court · (2013) 11 DEL CK 0405

Criminal Procedure Code, 1973 (CrPC) — Section 204, 239, 251, 305, 91

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High Courts18 Nov 2013Disposed Off

Independent News Service Pvt. Ltd. and Others Vs State and Another

Delhi High Court · (2013) 11 DEL CK 0404

Criminal Procedure Code, 1973 (CrPC) — Section 256, 378, 378(4), 482Penal Code, 1860 (IPC) — Section 120B, 34, 385, 469, 471

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High Courts18 Nov 2013Allowed

Ramesh Fonia Vs UOI and Others

Delhi High Court · (2013) 11 DEL CK 0390

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High Courts18 Nov 2013Disposed Off

Dinesh Kumar Swarup Vs Harish Chawla and Others

Delhi High Court · (2013) 11 DEL CK 0382

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 10, Order 6 Rule 17, Order 7 Rule 11Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 106

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High Courts18 Nov 2013Allowed

Sunstar Overseas Ltd. Vs Prem Chand Sharma

Delhi High Court · (2013) 11 DEL CK 0381

Constitution of India, 1950 — Article 226, 227Delhi Rent Control Act, 1958 — Section 14, 14(1)(i), 14(1)(j), 27, 38

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High Courts18 Nov 2013Dismissed

Manmohan (Deceased) through LR''S and Another Vs Baldev Raj and Others

Delhi High Court · (2013) 11 DEL CK 0376

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17Evidence Act, 1872 — Section 114(e), 47, 65(c), 68, 69Registration Act, 1908 — Section 32, 33, 34, 35, 35

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High Courts18 Nov 2013Dismissed

Nand Lal Vs Rita Gauri and Others

Delhi High Court · (2013) 11 DEL CK 0336

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High Courts18 Nov 2013Dismissed

Banarsi Dass Decd. thr. Lrs. and Others Vs Suraj Bhan and Others

Delhi High Court · (2013) 11 DEL CK 0335

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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High Courts18 Nov 2013Dismissed

Suresh Kumar Vs Union of India and Others

Delhi High Court · (2013) 11 DEL CK 0326

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High Courts18 Nov 2013Allowed

Smt. Sushma Bhardwaj and Others Vs Shri Ram Sevak Kumar and Others

Delhi High Court · (2013) 11 DEL CK 0303

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High Courts18 Nov 2013Disposed Off

Anshumalee Sood Vs Din Dayal Sood and Another

Delhi High Court · (2013) 11 DEL CK 0295

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High Courts18 Nov 2013Disposed Off

Ram Kishan Sharma Vs Delhi Development Authority

Delhi High Court · (2013) 11 DEL CK 0293

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High Courts18 Nov 2013Dismissed

Yashpaul Devgan Vs Rajender Kumar and Others

Delhi High Court · (2013) 11 DEL CK 0267

Criminal Procedure Code, 1973 (CrPC) — Section 357Motor Vehicles Act, 1988 — Section 165, 166, 175Penal Code, 1860 (IPC) — Section 279, 308, 337

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High Courts18 Nov 2013Disposed Off

Pradeep Kumar Gulati Vs D.D.A.

Delhi High Court · (2014) 1 AD 425 : (2013) 6 ILR Delhi 4692

Delhi Development Act, 1957 — Section 22, 22(3), 56(j)

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High Courts18 Nov 2013Dismissed

M/s. Khushi Ram Behari Lal and Others Vs UOI and Others

Delhi High Court · (2013) 205 DLT 474

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Essential Commodities Act, 1955 — Section 10, 3, 7

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High Courts18 Nov 2013Dismissed

Goenka and Goenka Vs UOI and Others

Delhi High Court · (2014) 301 ELT 313

Foreign Trade (Development and Regulation) Act, 1992 — Section 11, 5

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High Courts18 Nov 2013Disposed Off

Dalvinder Singh Sodhi and Another Vs State

Delhi High Court · (2013) 11 DEL CK 0238

Criminal Procedure Code, 1973 (CrPC) — Section 374, 428Penal Code, 1860 (IPC) — Section 307, 34

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