COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 3,939 of 6,818

High Courts20 Nov 2013Disposed Off

M/s. Freezair India (P) Limited Vs Commissioner Of Central Excise, Commissionerate

Delhi High Court · (2014) 1 AD 1 : (2014) 201 ECR 31 : (2014) 304 ELT 360 : (2013) 42 GST 383

Central Excises and Salt Act, 1944 — Section 11, 11A, 11AC, 11D, 16Income Tax Act, 1961 — Section 159, 163, 170, 178, 188Wealth Tax Act, 1957 — Section 17, 19

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High Courts20 Nov 2013Allowed

Sunil @ Sonu Vs State of NCT of Delhi

Delhi High Court · (2013) 11 DEL CK 0256

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15(3), 2(k)

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High Courts20 Nov 2013Dismissed

Ashad Vs The State of (GNCT) of Delhi

Delhi High Court · (2014) 1 AD 490 : (2013) 4 JCC 2952

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 201, 302, 34, 506

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High Courts20 Nov 2013Disposed Off

Ruchi Rai Sehmbey Vs Simon Jason Sehmbey @ Haminder Sehmbey Simon Jason Sehmbey Vs Ruchi Rai

Delhi High Court · (2014) 2 AD 113 : (2014) 208 DLT 455

Hindu Marriage Act, 1955 — Section 13(1)(ia), 24Income Tax Act, 1961 — Section 133A

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High Courts20 Nov 2013Disposed Off

M/s. Shiva Rice Mills Vs Food Corporation of India and Another Food Corporation of India Vs M/s. Shiva Rice Mills and Others

Delhi High Court · (2014) 1 AD 124

Arbitration and Conciliation Act, 1996 — Section 34, 34(3)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Evidence Act, 1872 — Section 114, 114(f)

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High Courts20 Nov 2013Dismissed

CCI Officers Association and Another Vs UOI and Others

Delhi High Court · (2013) 11 DEL CK 0169

Companies Act, 1956 — Section 619, 620Constitution of India, 1950 — Article 14, 21, 311

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High Courts20 Nov 2013Disposed Off

Moongipa Securities Limited Vs Assistant Commissioner of Income Tax and Wealth Tax

Delhi High Court · (2013) 11 DEL CK 0160

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 159, 159(2)(b), 170, 170(3), 246

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High Courts20 Nov 2013Dismissed

Kailash Chand Bansal Vs Punjabi Bagh Club and Others

Delhi High Court · (2013) 11 DEL CK 0158

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High Courts20 Nov 2013Allowed

Smt. Durga Devi Vs Smt. Prem Lata Rai and Others

Delhi High Court · (2013) 11 DEL CK 0119

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Delhi Land Reforms Act, 1954 — Section 50Evidence Act, 1872 — Section 44

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High Courts20 Nov 2013

Simrin Singh Vs Amrit Srinivasan and Another

Delhi High Court · (2013) 11 DEL CK 0090

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 3, Order 39 Rule 1, Order 39 Rule 2, 151

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High Courts20 Nov 2013Disposed Off

Mahender Pehlwan Vs State NCT of Delhi

Delhi High Court · (2013) 11 DEL CK 0075

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 307, 34

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High Courts20 Nov 2013Dismissed

Mahesh Mani Vs Union of India

Delhi High Court · (2013) 11 DEL CK 0074

Criminal Procedure Code, 1973 (CrPC) — Section 311, 407, 482

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High Courts20 Nov 2013Allowed

LT Foods Limited Vs Heritage Foods (INDIA) Limited

Delhi High Court · (2014) 1 AD 55 : (2013) 205 DLT 280 : (2013) 56 PTC 566

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, Order 7 Rule 14Trade Marks Act, 1999 — Section 134, 28(3)

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High Courts20 Nov 2013Dismissed

Jasbir Singh Vs Manjit Kaur and Others

Delhi High Court · (2013) 11 DEL CK 0026

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(1)(e), 14(2), 15(1), 15(4)

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High Courts20 Nov 2013Dismissed