High Courts22 Nov 2013
Bam Dev Chhetri and Others Vs Jawaharlal Nehru University and Another
Delhi High Court · (2014) 1 AD 325 : (2014) 140 DRJ 196
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,937 of 6,818
High Courts21 Nov 2013Dismissed
Davinder Singh Vs Govt. of N.C.T. and Others
Delhi High Court · (2013) 11 DEL CK 0394
High Courts21 Nov 2013Disposed Off
The Associated Cement Cos. Ltd. and Another Vs Union of India and Another
Delhi High Court · (2013) 11 DEL CK 0393
High Courts21 Nov 2013Disposed Off
Jai Karan Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2013) 11 DEL CK 0392
High Courts21 Nov 2013Disposed Off
Manpreet Singh Vs State and Others
Delhi High Court · (2013) 139 DRJ 277 : (2013) 56 PTC 488
Copyright Act, 1957 — Section 51, 63, 68ACriminal Procedure Code, 1973 (CrPC) — Section 468
High Courts21 Nov 2013Dismissed
Tejavathu Chandu Vs Food Corporation of India and Others
Delhi High Court · (2013) 11 DEL CK 0353
High Courts21 Nov 2013Dismissed
UOI Vs Rakesh Mehrotra
Delhi High Court · (2013) 205 DLT 44
Constitution of India, 1950 — Article 74, 74(1), 74(2), 77Right to Information Act, 2005 — Section 8, 8(1)(i)
High Courts21 Nov 2013Disposed Off
R.P. Dhiman Vs D.V.B. and Others
Delhi High Court · (2013) 11 DEL CK 0310
High Courts21 Nov 2013Dismissed
Vishal Kapoor Vs Yashna Kapoor
Delhi High Court · (2013) 205 DLT 49
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(i), 13(1)(ia), 24
High Courts21 Nov 2013Dismissed
Gajinder Pal Singh Vs Mehtab Singh and Others
Delhi High Court · (2013) 139 DRJ 614
Evidence Act, 1872 — Section 107, 108Hindu Succession Act, 1956 — Section 4, 6, 8
High Courts21 Nov 2013Dismissed
Dr. (Mrs.) Anita Mehrotra Vs Miranda House and Others
Delhi High Court · (2013) 11 DEL CK 0283
Constitution of India, 1950 — Article 12, 14, 16, 21, 309
High Courts21 Nov 2013Dismissed
Commissioner of Income Tax, Delhi Vs Ashok Mittal
Delhi High Court · (2014) 360 ITR 12 : (2014) 222 TAXMAN 233
Income Tax Act, 1961 — Section 143(3), 260A
High Courts21 Nov 2013
Tayyab Vs State NCT of Delhi
Delhi High Court · (2014) 2 AD 283 : (2014) 2 CCR 201 : (2014) 1 JCC 271
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 34
High Courts21 Nov 2013Disposed Off
Udaibir Singh @ Tinku Vs State
Delhi High Court · (2013) 11 DEL CK 0237
Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15(3), 7
High Courts21 Nov 2013Partly Allowed
Mohd. Kalam Vs State
Delhi High Court · (2013) 11 DEL CK 0236
Penal Code, 1860 (IPC) — Section 34, 392, 394, 397, 411
High Courts21 Nov 2013Allowed
Amarjit Singh Vs Punjab and Sind Bank
Delhi High Court · (2014) 1 AD 643 : (2014) 140 DRJ 162
Official Secrets Act, 1923 — Section 5Penal Code, 1860 (IPC) — Section 25, 405, 436
High Courts21 Nov 2013Dismissed
Hotline Electronics Ltd. and Another Vs State and Another
Delhi High Court · (2013) 11 DEL CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 251, 482, 91Negotiable Instruments Act, 1881 (NI) — Section 138, 143, 145(2)
High Courts21 Nov 2013
Shri Virender Kumar Garg Vs Shri Ravinder Kumar Garg
Delhi High Court · (2013) 9 AD 657
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d)
High Courts21 Nov 2013Dismissed
Union of India Vs Dr. H.C. Sharatchandra
Delhi High Court · (2013) 11 DEL CK 0138
Constitution of India, 1950 — Article 72(2), 74, 74(1), 74(2), 77Right to Information Act, 2005 — Section 8(1)(j)
High Courts21 Nov 2013Disposed Off
Navee @ Naveen Dogra and Other Vs CBSE
Delhi High Court · (2013) 205 DLT 32