High Courts22 Nov 2013Allowed
The New India Assurance Co. Ltd. Vs Narinder Kaur and Others
Delhi High Court · (2013) 4 ACC 888
Motor Vehicles Act, 1988 — Section 149(2)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,936 of 6,818
High Courts22 Nov 2013
Sh. Sushil Ansal Vs Shri Charanjit Singh Sole Proprietor, Charmis Enterprises
Delhi High Court · (2013) 205 DLT 311
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 20 Rule 20Constitution of India, 1950 — Article 227Delhi Municipal Corporation Act, 1957 — Section 478
High Courts22 Nov 2013Disposed Off
M/s. Indian Airlines Ltd. Vs Capt. A.V. Arora
Delhi High Court · (2013) 11 DEL CK 0347
High Courts22 Nov 2013Dismissed
Indian Oil Corporation Ltd. Vs Kailash Chand Bansal
Delhi High Court · (2013) 11 DEL CK 0343
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Transfer of Property Act, 1882 — Section 106, 107, 111(h)
High Courts22 Nov 2013Dismissed
Commissioner of Income Tax Vs Virendara Kumar Gupta
Delhi High Court · (2014) 1 AD 193
Income Tax Act, 1961 — Section 132(4), 143(1), 263, 264, 271AAA
High Courts22 Nov 2013Disposed Off
Aruna Chadha Vs State of Delhi
Delhi High Court · (2013) 11 DEL CK 0308
Criminal Procedure Code, 1973 (CrPC) — Section 161, 216, 362, 482Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 109, 306, 376, 377
High Courts22 Nov 2013Dismissed
Prof. Ram Bux Jat Vs Jawahar Lal Nehru University and Others
Delhi High Court · (2013) 11 DEL CK 0307
High Courts22 Nov 2013Dismissed
Director of Income Tax Vs Infrasoft Ltd.
Delhi High Court · (2014) 264 CTR 329 : (2014) 220 TAXMAN 273
Copyright Act, 1957 — Section 14, 14(1), 14(a), 14(a)(i), 14(b)(ii)Income Tax Act, 1961 — Section 115A, 143(3), 260A, 4, 44D
High Courts22 Nov 2013Disposed Off
Jagan Nath Gupta Memorial Educational Society Vs Delhi Development Authority and Another
Delhi High Court · (2014) 1 AD 338 : (2014) 140 DRJ 51 : (2013) 6 ILR Delhi 4715
Delhi Development Act, 1957 — Section 3, 57
High Courts22 Nov 2013Disposed Off
Mukesh Kumar Vs State Govt. of N.C.T. of Delhi
Delhi High Court · (2013) 6 ILR Delhi 4712 : (2014) 1 JCC 41
Penal Code, 1860 (IPC) — Section 34, 392, 394, 395, 397
High Courts22 Nov 2013Dismissed
Manu Khanna Vs Dr. V.P. Sharma
Delhi High Court · (2013) 11 DEL CK 0199
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 14 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17Criminal Procedure Code, 1973 (CrPC) — Section 125, 324, 482Guardians and Wards Act, 1890 — Section 10, 7
High Courts22 Nov 2013Disposed Off
Sanjay Walia Vs Sneha Walia
Delhi High Court · (2014) 134 AIC 526 : (2015) sup CivCC 308 : (2013) 204 DLT 618 : (2017) 3 RCRCivil 18 : (2013) 41 RCRCivil 145
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 9
High Courts22 Nov 2013
Toni and Guy Products Ltd. and Another Vs Shyam Sunder Nagpal
Delhi High Court · (2014) 1 AD 105 : (2014) 207 DLT 309 : (2014) 57 PTC 159
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 7 Rule 11
High Courts22 Nov 2013
Bijender Kr. Gupta Vs Corporation Bank of India
Delhi High Court · (2014) 2 AD 255 : (2014) 1 BC 57 : (2013) 205 DLT 269 : (2014) 140 DRJ 207 : (2013) 6 ILR Delhi 4730
Constitution of India, 1950 — Article 226, 227Delhi Land Reforms Act, 1954 — Section 185, 3(13)Delhi Rent Control Act, 1958 — Section 17
High Courts22 Nov 2013Dismissed
Dal Chand Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2013) 6 ILR Delhi 4723
Land Acquisition Act, 1894 — Section 17, 4, 6
High Courts22 Nov 2013Disposed Off
Sanjay Walia Vs Sneha Walia and Another
Delhi High Court · (2013) 204 DLT 618
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 9
High Courts22 Nov 2013Dismissed
M/s. Harbhagwan and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 11 DEL CK 0139
High Courts22 Nov 2013Dismissed
Sh. Harish Kumar Sharma Vs Food Corporation of India and Another
Delhi High Court · (2013) 11 DEL CK 0135
Constitution of India, 1950 — Article 226
High Courts22 Nov 2013Dismissed
Sunil @ Shelly etc. Vs State
Delhi High Court · (2013) 11 DEL CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 161, 374Penal Code, 1860 (IPC) — Section 308, 34
High Courts22 Nov 2013Disposed Off
Satya Dev Pandey and Another Vs State
Delhi High Court · (2014) 1 JCC 208
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Penal Code, 1860 (IPC) — Section 308, 323, 34