High Courts26 Nov 2013Dismissed
New India Assurance Co. Ltd. Vs Smt. Kawal Jit Kaur and Others
Delhi High Court · (2013) 4 ACC 865
Motor Vehicles Act, 1988 — Section 140, 166
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,934 of 6,818
High Courts26 Nov 2013Allowed
Mohd. Rahis Khan Vs State
Delhi High Court · (2013) 11 DEL CK 0179
Criminal Procedure Code, 1973 (CrPC) — Section 100, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 41, 41(1), 42, 42(2)
High Courts26 Nov 2013
Rahul Gupta Vs Mr. Pratap Singh and Others
Delhi High Court · (2014) 2 AD 762 : (2014) 206 DLT 188 : (2013) 139 DRJ 379
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 43 Rule 1, 100A, 122, 128Companies Act, 1956 — Section 10, 10FDelhi High Court Act, 1966 — Section 10, 5
High Courts26 Nov 2013Disposed Off
Meena Singh Vs Sunita Bhatia
Delhi High Court · (2014) 211 DLT 650
High Courts26 Nov 2013Dismissed
Chinteshwar Steel Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2013) 11 DEL CK 0091
Central Excises and Salt Act, 1944 — Section 35G, 35G(9)Companies Act, 1956 — Section 10, 10(1)(a), 10F, 2(11)Constitution of India, 1950 — Article 226, 227
High Courts26 Nov 2013Dismissed
Navneet Madaan Vs UOI and Others
Delhi High Court · (2014) LabIC 1138 : (2014) 1 LLJ 356
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17A
High Courts26 Nov 2013Dismissed
Smt. Bhagwati Vs Smt. Laxmi Devi and Another
Delhi High Court · (2013) 11 DEL CK 0028
Hindu Succession Act, 1956 — Section 10, 15, 15(1)(a)
High Courts26 Nov 2013Dismissed
Amardeep Dabas Vs Union of India and Others
Delhi High Court · (2013) 11 DEL CK 0020
Air Force Act, 1950 — Section 20(3)
High Courts26 Nov 2013Disposed Off
State Bank of India Vs Sh. P.N. Saluja
Delhi High Court · (2013) 11 DEL CK 0012
Constitution of India, 1950 — Article 226
High Courts26 Nov 2013Dismissed
New India Assurance Co. Ltd. Vs Neelam Singh and Others
Delhi High Court · (2013) 11 DEL CK 0006
Motor Vehicles Act, 1988 — Section 166
High Courts26 Nov 2013Disposed Off
Brij Mohan Bansal Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 11 DEL CK 0003
High Courts25 Nov 2013Disposed Off
Commissioner of Income Tax, Delhi XVI Vs Arun Malhotra
Delhi High Court · (2014) 2 AD 601 : (2014) 363 ITR 195
Central Excises and Salt Act, 1944 — Section 14, 9DEvidence Act, 1872 — Section 32Income Tax Act, 1961 — Section 132, 132A, 158BB, 158BC, 254(2)
High Courts25 Nov 2013Dismissed
Shri B.R. Sharma Vs Syndicate Bank and Others
Delhi High Court · (2013) 11 DEL CK 0339
Constitution of India, 1950 — Article 226
High Courts25 Nov 2013Dismissed
Shiv Ram Meena Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 11 DEL CK 0338
Constitution of India, 1950 — Article 14Right of Children to Free and Compulsory Education Act, 2009 — Section 2, 2(a), 2(n), 23, 23(1)
High Courts25 Nov 2013Dismissed
Hitesh Bhardwaj and Another Vs Alaknanda Properties P. Ltd. and Another
Delhi High Court · (2013) 11 DEL CK 0333
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 100(2)
High Courts25 Nov 2013Disposed Off
Fashion Design Council of India Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2014) 67 VST 545
Delhi Entertainments and Betting Tax Act, 1996 — Section 11, 11(b), 13, 13(1), 14
High Courts25 Nov 2013Disposed Off
Joginder Singh @ Mor Vs State of Delhi Sunil @ Ganja Vs The State
Delhi High Court · (2014) 1 JCC 51
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 307, 34
High Courts25 Nov 2013Dismissed
Satya Khurana Vs Suminder Singh Reen
Delhi High Court · (2013) 205 DLT 654
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 5 Rule 17, Order 5 Rule 9Limitation Act, 1963 — Section 5
High Courts25 Nov 2013Dismissed
Ghanshyam Dass Gupta Vs Makhan Lal
Delhi High Court · (2013) 11 DEL CK 0241
Income Tax Act, 1961 — Section 230A, 269UC
High Courts25 Nov 2013Dismissed
Neeta Sharma Vs K.K. Sareen and Another
Delhi High Court · (2013) 11 DEL CK 0239
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115