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Delhi High Court judgments

1,36,357 judgments · page 3,932 of 6,818

High Courts27 Nov 2013Dismissed

Tirath Singh Rawat Vs C.B.I.

Delhi High Court · (2013) 11 DEL CK 0368

Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 120, 120BPrevention of Corruption Act, 1988 — Section 13, 13(1)(d), 13(2), 2, 20
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High Courts27 Nov 2013Disposed Off

Tasvir Singh Vs State of Delhi

Delhi High Court · (2014) 1 JCC 310

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 313Penal Code, 1860 (IPC) — Section 307, 324, 326
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High Courts27 Nov 2013Dismissed

M/s. Precision Steels Vs Reeta Salwan

Delhi High Court · (2014) 2 AD 472 : (2013) 205 DLT 695

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 2, Order 12 Rule 6, Order 6 Rule 6, Order 8 Rule 2Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 106, 111
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High Courts27 Nov 2013Allowed

Sanjeev Gupta Vs Sanjay Anand

Delhi High Court · (2013) 11 DEL CK 0324

Criminal Procedure Code, 1973 (CrPC) — Section 178, 179, 251, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 140, 141, 142
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High Courts27 Nov 2013Disposed Off

Lal Bahadur Vs State

Delhi High Court · (2013) 11 DEL CK 0235

Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Penal Code, 1860 (IPC) — Section 308, 323, 34, 448, 506
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High Courts27 Nov 2013Allowed

Sachin @ Sonu Vs State and Others

Delhi High Court · (2013) 11 DEL CK 0234

Constitution of India, 1950 — Article 14, 19, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 482Delhi Police Act, 1978 — Section 47, 50
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High Courts27 Nov 2013Dismissed

Inderjeet Kaur Kalsi Vs NCT of Delhi and Another

Delhi High Court · (2014) 1 CCR 1 : (2013) 205 DLT 410

Criminal Procedure Code, 1973 (CrPC) — Section 311, 397, 397(3), 482Evidence Act, 1872 — Section 165, 60, 64, 91Negotiable Instruments Act, 1881 (NI) — Section 138
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