High Courts29 Nov 2013Allowed
Mr. R.S. Malhotra Vs Mr. Sewa Singh and Another
Delhi High Court · (2014) 4 AD 233 : (2013) 205 DLT 223
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,930 of 6,818
High Courts29 Nov 2013Dismissed
Sarna International Pvt. Ltd. Vs DLF Universal Limited and Others
Delhi High Court · (2013) 11 DEL CK 0344
Arbitration and Conciliation Act, 1996 — Section 5, 8Civil Procedure Code, 1908 (CPC) — Section 151, 153
High Courts29 Nov 2013Dismissed
Shri Liakat Ali (Now Deceased and represented thr his Legal Heirs) Vs Shri Afsar Khan
Delhi High Court · (2013) 11 DEL CK 0332
Delhi Rent Control Act, 1958 — Section 50
High Courts29 Nov 2013Dismissed
Om Prakash Singh Vs New Delhi Municipal Council and Others
Delhi High Court · (2013) 11 DEL CK 0325
New Delhi Municipal Council Act, 1994 — Section 247, 247(i), 247(ii)
High Courts29 Nov 2013Dismissed
Naib Sub Anil and Others Vs Union of India and Others
Delhi High Court · (2013) 11 DEL CK 0317
High Courts29 Nov 2013Disposed Off
K.T. Holidays Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2014) 306 ELT 300
Central Excises and Salt Act, 1944 — Section 32Foreign Trade (Development and Regulation) Act, 1992 — Section 11B, 14
High Courts29 Nov 2013Dismissed
Seth Pokharmal Educational Society Vs Delhi Development Authority
Delhi High Court · (2013) 11 DEL CK 0257
Contempt of Courts Act, 1971 — Section 11, 12Income Tax Act, 1961 — Section 12A
High Courts29 Nov 2013Dismissed
M/s. Gorkha Security Services Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 205 DLT 309
High Courts29 Nov 2013Dismissed
Sh. Narender Singh Narula Vs Sh. Rajan Dhingra and Another
Delhi High Court · (2013) 11 DEL CK 0191
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts29 Nov 2013Disposed Off
Housing Development Finance Corporation Ltd. Vs Deepak Kumar Sharma and Another
Delhi High Court · (2013) 11 DEL CK 0180
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 2(3)
High Courts29 Nov 2013Dismissed
Ajudhia Nath Trehan Vs Chaman Lal Trehan and Another
Delhi High Court · (2013) 11 DEL CK 0177
High Courts29 Nov 2013Dismissed
Ravi Ranjan Chaudhary Vs Container Corporation of India Ltd. and Another
Delhi High Court · (2013) 11 DEL CK 0174
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 3, 4
High Courts29 Nov 2013Disposed Off
Central Bureau of Investigation Vs Birendra Kumar Singh @ Virendra Kumar Singh @ Pandit
Delhi High Court · (2014) 207 DLT 680
Constitution of India, 1950 — Article 43Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 437(1)(i), 439, 439(2)Immoral Traffic (Prevention) Act, 1956 — Section 4, 5
High Courts29 Nov 2013Dismissed
Ajanta Limited and Another Vs M/s. Ajanta Transistor Clock Manufacturing Co. and Others
Delhi High Court · (2013) 11 DEL CK 0110
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Nov 2013Allowed
Jyoti and Others Vs Pawan Kumar and Others
Delhi High Court · (2013) 11 DEL CK 0087
High Courts29 Nov 2013Disposed Off
Madan Lal Vs State
Delhi High Court · (2013) 11 DEL CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 347, 395, 397, 398, 450
High Courts29 Nov 2013Dismissed
All India Medicos Vs All India Institute of Medical Sciences and Others
Delhi High Court · (2014) 1 AD 702
Constitution of India, 1950 — Article 226
High Courts28 Nov 2013Dismissed
Sandeep @ Sanjeev Vs State
Delhi High Court · (2013) 11 DEL CK 0363
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 392, 397, 398, 411
High Courts28 Nov 2013Allowed
Commissioner of Income Tax Vs N. Tarika Properties Investment Pvt. Ltd.
Delhi High Court · (2014) 264 CTR 472 : (2014) 206 DLT 226 : (2014) 221 TAXMAN 14
Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 147, 148
High Courts28 Nov 2013Disposed Off
Paras Natural Spring Water Pvt. Ltd. Vs Registrar of Trade Marks Delhi and Others VRS Foods Ltd. Vs Registrar of Trade Marks Delhi and Another
Delhi High Court · (2013) 205 DLT 320 : (2014) 58 PTC 75
Trade and Merchandise Marks Act, 1958 — Section 101, 18, 21, 23, 98