High Courts05 Dec 2013Dismissed
Teen Murti Construction (P) Ltd. Vs M/s. Nirmal Textiles (P) Ltd.
Delhi High Court · (2014) 1 AD 602
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,928 of 6,818
High Courts03 Dec 2013Dismissed
Mr. Mahmood Kasim Sahib Vs Indian Railway Construction Co. Ltd. and Another
Delhi High Court · (2014) 2 AD 222
High Courts03 Dec 2013Allowed
Sunita Prem John Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2014) 2 AD 177 : (2013) 141 DRJ 46
High Courts03 Dec 2013Disposed Off
Delhi Bar Association and Others Vs Delhi High Court Bar Association and Another
Delhi High Court · (2013) 205 DLT 374
High Courts03 Dec 2013Allowed
Mirajuddin Vs Shonki Ram and Others
Delhi High Court · (2013) 12 DEL CK 0239
High Courts03 Dec 2013Disposed Off
State Farms Corporation of India Ltd. and Another Vs Dr. Mahendra Singh Dr. Mahendra Singh Vs Union of India and Another
Delhi High Court · (2014) 1 AD 129 : (2013) 205 DLT 326 : (2014) 140 FLR 1019 : (2013) 5 LLN 514
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7, Order 7 Rule 11Companies Act, 1956 — Section 2(26)Constitution of India, 1950 — Article 136
High Courts03 Dec 2013Disposed Off
Deepak Vs State
Delhi High Court · (2014) 1 AD 334 : (2014) 1 JCC 145
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 307, 326, 392
High Courts03 Dec 2013Partly Allowed
Tapas Vs The State of NCT of Delhi
Delhi High Court · (2014) 1 AD 309 : (2014) 206 DLT 407 : (2014) 1 JCC 161
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
High Courts03 Dec 2013Allowed
Jor Singh Vs Sanjeev Sharma
Delhi High Court · (2013) 205 DLT 117 : (2014) 1 RCR(Rent) 571
High Courts03 Dec 2013Dismissed
Rajender Singh Vs UOI and Others
Delhi High Court · (2013) 205 DLT 126
High Courts03 Dec 2013Allowed
Sharat Shekhar Tomar and Others Vs Jamia Millia Islamia University
Delhi High Court · (2014) 2 AD 226 : (2014) 2 SCT 151
High Courts03 Dec 2013
Swastik Polyvinyls (P) Ltd. Vs B.M. Gupta and Others
Delhi High Court · (2014) 2 AD 734 : (2014) 2 BC 498 : (2014) 207 DLT 131
High Courts03 Dec 2013
Prem Lata Vs Raghubir Rai and Others
Delhi High Court · (2014) 1 AD 708 : (2014) 141 DRJ 195
High Courts03 Dec 2013Dismissed
Shitij Khurana Vs Shreha Khurana
Delhi High Court · AIR 2014 Delhi 27
High Courts03 Dec 2013Allowed
Anand Kumar @Beeru and Others Vs State
Delhi High Court · (2014) 1 JCC 495
High Courts03 Dec 2013Disposed Off
Din Telu Yadav Vs State
Delhi High Court · (2014) 1 AD 229 : (2014) 1 JCC 242
Penal Code, 1860 (IPC) — Section 304, 323, 34, 452
High Courts03 Dec 2013Disposed Off
National Insurance Co. Ltd. Vs Sh. Aman Kapur and Others
Delhi High Court · (2014) ACJ 1342
High Courts03 Dec 2013Disposed Off
Shiv Shanker Vs State
Delhi High Court · (2014) 1 AD 185 : (2014) 1 JCC 170
Penal Code, 1860 (IPC) — Section 304, 323, 34, 452
High Courts03 Dec 2013Allowed
Lalitha Mathur and Others Vs Anil Kumar and Others
Delhi High Court · (2014) 1 ACC 94
High Courts03 Dec 2013Disposed Off
Sardar Gurmukh Singh Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2013) 12 DEL CK 0042