High Courts09 Dec 2013Dismissed
Laddan Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2014) 1 JCC 404
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,926 of 6,818
High Courts09 Dec 2013Disposed Off
Mam Raj and Others Vs State
Delhi High Court · (2014) 1 AD 189 : (2014) 1 JCC 149
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts09 Dec 2013Dismissed
Smt. Nita Abbot and Others Vs Smt. Gita Marwaha
Delhi High Court · (2013) 12 DEL CK 0113
Constitution of India, 1950 — Article 227
High Courts09 Dec 2013Dismissed
C.S. Gera Vs B.S.E.S. Rajdhani Power Limited
Delhi High Court · (2014) 140 DRJ 585
High Courts09 Dec 2013Disposed Off
North Delhi Power Ltd. Vs M.C.D.
Delhi High Court · (2013) 205 DLT 541
High Courts06 Dec 2013
Sudhir Khanna Vs Jugal Kishore Khanna (Deceased Through Lrs.) and Others Jugal Kishore Khanna (Deceased Through Lrs.) and Another Vs Sudhir Khanna and Others
Delhi High Court · (2013) 12 DEL CK 0304
High Courts06 Dec 2013Disposed Off
Association of Self Financing Institutions Vs Govt. of NCT of Delhi and Another Anirudh Dhaumya and Others Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2013) 12 DEL CK 0264
High Courts06 Dec 2013Disposed Off
State Council of Educational Research and Training and Others Vs Harsh Vardhan and Others
Delhi High Court · (2013) 139 DRJ 579 : (2013) 5 LLN 530
High Courts06 Dec 2013Disposed Off
Feroz Khan Vs State (NCT Govt. of Delhi)
Delhi High Court · (2014) 1 AD 611 : (2014) 1 JCC 250
Penal Code, 1860 (IPC) — Section 489B, 489C
High Courts06 Dec 2013Disposed Off
Housing Development Finance Corporation Ltd. Vs Chanchal Arya and Another
Delhi High Court · (2014) 1 AD 188
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2(3), Order 37 Rule 3
High Courts06 Dec 2013Dismissed
Ganga Dhar Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2013) 12 DEL CK 0234
High Courts06 Dec 2013Dismissed
Pawan Deep Singh Bahl Vs Princep Supply Agency CF+
Delhi High Court · (2014) 58 PTC 38
High Courts06 Dec 2013Disposed Off
Sparsh Builders Pvt. Ltd. Vs Maharishi Ayurveda Products Pvt. Ltd.
Delhi High Court · (2014) 4 AD 25 : (2014) 206 DLT 63 : (2014) 140 DRJ 705
High Courts06 Dec 2013Dismissed
HDFC Bank Ltd. Vs Prem Power Construction P. Ltd.
Delhi High Court · (2014) 1 AD 284 : (2014) 206 DLT 569
High Courts06 Dec 2013
Union Public Service Commission Vs Arun Kumar
Delhi High Court · (2014) 207 DLT 469
High Courts06 Dec 2013Allowed
Drojan Singh Vs State
Delhi High Court · (2014) 2 AD 57 : (2014) 1 JCC 628
High Courts06 Dec 2013Allowed
X (Assumed Named of Petitioner) Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2014) 1 RCR(Civil) 510 : (2014) 1 RCR(Criminal) 339
High Courts06 Dec 2013Disposed Off
Telefonaktiebolaget Lm Ericsson (Publ) Vs Mercury Electronics and Another
Delhi High Court · (2014) 1 AD 613 : (2014) 206 DLT 423 : (2013) 56 PTC 585
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151