High Courts10 Dec 2013
Anil Kumar @ Lala Vs State Govt. of NCT of Delhi and Another
Delhi High Court · (2014) 207 DLT 627
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,925 of 6,818
High Courts10 Dec 2013Disposed Off
M/s. K.G. Electronics Pvt. Ltd. Vs DSIIDC Ltd.
Delhi High Court · (2013) 12 DEL CK 0123
High Courts10 Dec 2013Allowed
Shyam Narayan Mishra and Others Vs State and Another
Delhi High Court · (2014) 206 DLT 371
Companies Act, 1956 — Section 2(24), 5Criminal Procedure Code, 1973 (CrPC) — Section 207, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 141(2), 142
High Courts10 Dec 2013Disposed Off
Mahesh Goyal Vs The State (GNCT of Delhi)
Delhi High Court · (2013) 12 DEL CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 164, 389Penal Code, 1860 (IPC) — Section 363
High Courts10 Dec 2013Disposed Off
Shri Virender Aran Vs Shri Devinder Singh
Delhi High Court · (2014) 3 AD 556 : (2013) 205 DLT 740
Specific Relief Act, 1963 — Section 16, 20
High Courts10 Dec 2013Allowed
E.K. Vijayan Vs Union of India
Delhi High Court · (2013) 6 ILR Delhi 4763
High Courts10 Dec 2013Allowed
V. Gouripathi Vs Union of India
Delhi High Court · (2013) 6 ILR Delhi 4757
High Courts10 Dec 2013Allowed
Sushila Devi (DeceasedSushila Devi (Deceased) through Lrs. Vs Adeline D. Lall (Deceased) through Lrs. and Another
Delhi High Court · (2014) 140 DRJ 431 : (2013) 139 DRJ 594
Income Tax Act, 1961 — Section 230A, 269UC
High Courts10 Dec 2013
Mukesh Kapil Vs Parag P. Tripathi and Others
Delhi High Court · (2013) 205 DLT 569
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A, Order 4 Rule 2Contract Act, 1872 — Section 17Transfer of Property Act, 1882 — Section 40, 54
High Courts10 Dec 2013Allowed
Punjab State Power Corporation Ltd. Vs National Commission for Schedule Castes and Another
Delhi High Court · (2013) 12 DEL CK 0052
High Courts10 Dec 2013Dismissed
Smt. Meena Bhatt and Others Vs Shri Bharat Bhushan and Others
Delhi High Court · (2013) 12 DEL CK 0051
High Courts10 Dec 2013Dismissed
Ranjit and Others Vs Charan Kaur and Others
Delhi High Court · (2013) 12 DEL CK 0029
High Courts10 Dec 2013Dismissed
Sh Naresh Bhardwaj and Another Vs Shri Jogesh Sethi and Others
Delhi High Court · (2013) 12 DEL CK 0014
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 24
High Courts09 Dec 2013Allowed
Ravi Kant and Another Vs Geeta Mishra and Others
Delhi High Court · (2014) 2 AD 32
High Courts09 Dec 2013Disposed Off
National Insurance Co. Ltd. Vs Ratan Lal and Others
Delhi High Court · (2013) 12 DEL CK 0240
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2
High Courts09 Dec 2013Disposed Off
Naresh Kumar Vs State
Delhi High Court · (2014) 2 AD 203 : (2014) 206 DLT 1 : (2014) 1 JCC 618
High Courts09 Dec 2013Dismissed
Suraj Prakash and Others Vs Ram Phal Yadav
Delhi High Court · (2014) 1 RCR(Rent) 26
High Courts09 Dec 2013Allowed
I.P. Power Generation Company Ltd. Vs Siddhartha Extension Resident Welfare Association and Others
Delhi High Court · (2014) 140 DRJ 630
High Courts09 Dec 2013Disposed Off
Ashok Kumar Raizada Vs The Bank of Rajasthan and Another
Delhi High Court · (2014) 2 AD 641 : (2014) 1 BC 670 : (2014) 207 DLT 10