High Courts11 Dec 2013Disposed Off

Aman Grover Vs State

Delhi High Court · (2013) 12 DEL CK 0129

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 207, 374(2)Penal Code, 1860 (IPC) — Section 34, 392, 397, 411
High Courts10 Dec 2013Dismissed

Delhi Administration, Delhi Vs Suraj

Delhi High Court · (2013) 12 DEL CK 0219

Criminal Procedure Code, 1973 (CrPC) — Section 251, 313Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 16(1), 2(ia)(a)(m), 7