High Courts16 Dec 2013Dismissed
Delhi University Contract Employees and Others Vs University of Delhi and Others
Delhi High Court · (2013) 12 DEL CK 0005
Constitution of India, 1950 — Article 12, 14, 16, 21, 226
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,922 of 6,818
High Courts13 Dec 2013Dismissed
Ishwar Singh Vs University of Delhi
Delhi High Court · (2013) 12 DEL CK 0301
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1A, Order 6 Rule 17, 114, 115, 151Constitution of India, 1950 — Article 227
High Courts13 Dec 2013Allowed
Nanhi and Others Vs United India Insurance Co. Ltd. and Others
Delhi High Court · (2013) 12 DEL CK 0295
High Courts13 Dec 2013Disposed Off
National Insurance Co. Ltd. Vs Kanchan Devi and Others
Delhi High Court · (2013) 12 DEL CK 0294
Motor Vehicles Act, 1988 — Section 163, 163A
High Courts13 Dec 2013
Oriental Insurance Co. Ltd. Vs Birma Devi and Others
Delhi High Court · (2013) 12 DEL CK 0293
High Courts13 Dec 2013Dismissed
Naveen Barak Vs The Oriental Insurance Company Ltd.
Delhi High Court · (2013) 12 DEL CK 0215
Constitution of India, 1950 — Article 14, 16
High Courts13 Dec 2013Dismissed
Social Jurist, A. Civil Rights Group Vs Kendriya Vidyalaya Sanghthan and Another
Delhi High Court · (2013) 205 DLT 659
Constitution of India, 1950 — Article 14, 19(1)(g), 19(6), 21, 21ANational Trust for Welfare of Persons with Autism, Cerepral Palsy, Mental Retardation and Multiple Disabilities Act, 1999 — Section 2Right of Children to Free and Compulsory Education Act, 2009 — Section 12(1)(c), 2, 2(n), 2(p), 3
High Courts13 Dec 2013Disposed Off
Ms. Shashi Gogia Vs State and Another
Delhi High Court · (2014) 1 AD 641
High Courts13 Dec 2013Allowed
Rajesh Gupta Vs Central Bank of India
Delhi High Court · (2014) 2 AD 130 : (2014) 2 BC 382 : (2013) 205 DLT 713 : (2014) 140 DRJ 618
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Contract Act, 1872 — Section 72Evidence Act, 1872 — Section 115
High Courts13 Dec 2013Dismissed
M/s. Varuna Integrated Logistics Pvt. Ltd. Vs M/s. Goel Road Carriers and Another
Delhi High Court · (2013) 12 DEL CK 0092
Penal Code, 1860 (IPC) — Section 406
High Courts13 Dec 2013Dismissed
Deepak Anand Vs State
Delhi High Court · (2013) 12 DEL CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 207, 374Penal Code, 1860 (IPC) — Section 34, 392, 397, 411
High Courts13 Dec 2013Disposed Off
Indo Alusysy Industries Ltd. Vs GNCT of Delhi and Another
Delhi High Court · (2014) 1 AD 276 : (2014) 206 DLT 716 : (2014) 140 DRJ 223
High Courts13 Dec 2013Disposed Off
In Re.: Gaurav Kapoor and Komal Babbar
Delhi High Court · (2014) 4 AD 597 : (2014) 206 DLT 637 : (2014) 1 DMC 305
Civil Procedure Code, 1908 (CPC) — Section 114Constitution of India, 1950 — Article 227
High Courts12 Dec 2013Dismissed
U. Varadaraya Nayak Vs S.K. Anand and Others
Delhi High Court · (2013) 205 DLT 725 : (2014) 57 PTC 9
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Patents Act, 1970 — Section 10(3), 2(1)(j), 3(k), 64, 64(1)
High Courts12 Dec 2013Disposed Off
Draughtsmen''s Association Survey of India and Another Vs Union of India and Another
Delhi High Court · (2013) 139 DRJ 526
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 309
High Courts12 Dec 2013Allowed
Dr. Atul Bhardwaj Vs Government of NCT of Delhi and Others
Delhi High Court · (2013) 12 DEL CK 0289
Constitution of India, 1950 — Article 14, 16, 233(1)
High Courts12 Dec 2013Allowed
Latha M. Palat Vs Director of Education and Another
Delhi High Court · (2014) 2 AD 295 : (2013) 205 DLT 685
Delhi School Education Act, 1973 — Section 10, 11, 8
High Courts12 Dec 2013Disposed Off
Sohan Lal @ Sonu Vs State of NCT of Delhi
Delhi High Court · (2014) 140 DRJ 74
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15(g), 2(k), 7APenal Code, 1860 (IPC) — Section 394, 397
High Courts12 Dec 2013
Tata Capital Financial Services Ltd. Vs Clutch Auto Ltd.
Delhi High Court · (2014) 2 AD 163 : (2014) 183 CompCas 164 : (2014) 141 DRJ 55
Companies Act, 1956 — Section 433(e), 434(1)(a)
High Courts12 Dec 2013
J.S. Punia Vs Union of India
Delhi High Court · (2013) 6 ILR Delhi 4780
Constitution of India, 1950 — Article 226