Constitution of India, 1950 — Article 136, 142Criminal Procedure Code, 1973 (CrPC) — Section 251, 320, 320(8), 397, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 147

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High Courts12 Dec 2013Dismissed

Om Parkash Gupta and Others Vs Yogesh Sharoha and Others

Delhi High Court · (2013) 12 DEL CK 0067

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High Courts12 Dec 2013Disposed Off

Nokia India Private Limited Vs Addl. Commissioner of Income Tax and Another

Delhi High Court · (2014) 264 CTR 6 : (2014) 221 TAXMAN 205

Income Tax Act, 1961 — Section 10AA, 133A, 143(2), 143(3), 147

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High Courts12 Dec 2013Dismissed

K.R. Subbanna Vs Delhi Kannada Senior Secondary School and Another

Delhi High Court · (2013) 12 DEL CK 0021

Constitution of India, 1950 — Article 300AEmployees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1

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High Courts12 Dec 2013Dismissed

Vijender Kumar Aggarwal and Others Vs Department of Forest and Wild Life and Others

Delhi High Court · (2014) 173 PLR 1

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 32, 100, 36

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High Courts12 Dec 2013Dismissed

Pratap Singh and Others Vs Union of India and Others

Delhi High Court · (2013) 12 DEL CK 0015

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts11 Dec 2013Dismissed

Birender Singh Vs Union of India and Others

Delhi High Court · (2013) 12 DEL CK 0309

Constitution of India, 1950 — Article 226

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High Courts11 Dec 2013Dismissed

Shakeela @ Baby and Another Vs Mehzabeen @ Zabeen

Delhi High Court · (2013) 12 DEL CK 0308

Transfer of Property Act, 1882 — Section 53(A)

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High Courts11 Dec 2013Dismissed

Mrs. Neelam Kaushal Vs New Delhi Municipal Corporation and Others

Delhi High Court · (2013) 12 DEL CK 0291

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High Courts11 Dec 2013Disposed Off

Kavita Mishra Vs Directorate of Education and Others

Delhi High Court · (2013) 12 DEL CK 0290

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Contract Act, 1872 — Section 70

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High Courts11 Dec 2013Dismissed

Anil Kumar Vs Staff Selection Commission (North Region) and Another

Delhi High Court · (2013) 6 ILR Delhi 4773

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High Courts11 Dec 2013Allowed

National Investor Forum Vs The Golden Forests (India) Ltd.

Delhi High Court · (2013) 12 DEL CK 0253

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High Courts11 Dec 2013Dismissed

Didi Manjeet Kaur Pavlicek Vs Rekha Dagar and Another

Delhi High Court · (2014) 2 AD 312

Registration Act, 1908 — Section 49

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High Courts11 Dec 2013Disposed Off

Rangoli Projects P. Ltd. Vs Commissioner of Income Tax

Delhi High Court · (2014) 363 ITR 192

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High Courts11 Dec 2013Dismissed

Mr. S.P. Sharma Vs I.F.C.I. Ltd. and Another

Delhi High Court · (2013) 12 DEL CK 0216

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High Courts11 Dec 2013Dismissed

Balesh Vs The State

Delhi High Court · (2013) 12 DEL CK 0175

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 34, 354, 382, 452Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3, 3(1), 3(1)(x), 3(I)

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