COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 3,927 of 6,818

High Courts06 Dec 2013

Kanwal Kishore Manchanda and Another Vs S.D. Technical Services Pvt. Ltd.

Delhi High Court · (2013) 12 DEL CK 0116

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 8 Rule 10, Order 8 Rule 8, 10Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115

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High Courts06 Dec 2013Disposed Off

Ms/Srishti Gupta Vs Amity University and Another

Delhi High Court · (2014) 1 AD 761 : (2014) 141 DRJ 330

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High Courts06 Dec 2013Disposed Off

Abhay Kumar Mishra Vs The State and Another

Delhi High Court · (2013) 12 DEL CK 0049

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High Courts06 Dec 2013

Anand J. Datwani Vs Geeti Bhagat Datwani and Others

Delhi High Court · (2014) 1 AD 653 : (2014) 208 DLT 77 : (2013) 139 DRJ 518

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High Courts06 Dec 2013Allowed

Anjna Sharma and Others Vs Shishu Bharti Vidyalaya and Others

Delhi High Court · (2013) 12 DEL CK 0040

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High Courts06 Dec 2013Dismissed

Amita Vs Institute of Home Economics and Others

Delhi High Court · (2013) 12 DEL CK 0039

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High Courts06 Dec 2013

Ram Sewak Gupta Vs Sukhvir Singh

Delhi High Court · (2014) 1 RCR(Rent) 110

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High Courts06 Dec 2013Dismissed

Adigear International and Others Vs State and Another

Delhi High Court · (2014) 206 DLT 307

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High Courts06 Dec 2013Dismissed

Gulshan Kumar and Others Vs Sat Narain Tulsian (Deceased) Through Lrs.

Delhi High Court · (2014) 206 DLT 443 : (2014) 140 DRJ 12 : (2013) 139 DRJ 536

Evidence Act, 1872 — Section 91, 92Income Tax Act, 1961 — Section 230ASpecific Relief Act, 1963 — Section 16(c)

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High Courts06 Dec 2013Allowed

Mahesh Singhal Vs Bhupinder Narain Bhatnagar

Delhi High Court · (2014) 140 DRJ 540

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High Courts06 Dec 2013Dismissed

Arvind Garg Vs Neeta Singhal

Delhi High Court · (2013) 12 DEL CK 0019

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High Courts05 Dec 2013Allowed

MMTC Ltd. Vs Raj Rani Gulati (Deceased) Through Lrs and Others

Delhi High Court · (2014) 2 AD 154 : (2014) 140 DRJ 648

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High Courts05 Dec 2013Dismissed

Rishan Dhamija Vs University of Delhi and Another

Delhi High Court · (2013) 12 DEL CK 0263

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High Courts05 Dec 2013Dismissed

Sh. Prithvi Chand Sharma Vs M.T.N.L. and Another

Delhi High Court · (2013) 12 DEL CK 0259

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High Courts05 Dec 2013Allowed

Kapil @ Vijay Vs The State (N.C.T. of Delhi)

Delhi High Court · (2014) 1 JCC 252

Penal Code, 1860 (IPC) — Section 307, 364

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High Courts05 Dec 2013Dismissed

Commissioner of Police Vs Prem Singh Choudhary Govt. of NCT of Delhi and Others Vs Deepa Tomar

Delhi High Court · (2013) 12 DEL CK 0230

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High Courts05 Dec 2013Allowed

Rakesh Jain Vs Suresh Kumar Kohli and Another

Delhi High Court · (2014) 1 AD 752 : (2014) 140 DRJ 296

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26(1), 47Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 41(1)(e)Hindu Succession Act, 1956 — Section 19, 19(b)

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High Courts05 Dec 2013Disposed Off

Rajesh and Another Vs The State (Govt. of NCT of Delhi)

Delhi High Court · (2014) 1 JCC 249

Penal Code, 1860 (IPC) — Section 307, 397, 452

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High Courts05 Dec 2013Disposed Off

Manjeet Kumar Vs Union of India

Delhi High Court · (2013) 6 ILR Delhi 4748

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High Courts05 Dec 2013Dismissed

V.K. Sharma Vs State Farms Corporation of India Ltd. and Another

Delhi High Court · (2013) 12 DEL CK 0070

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