High Courts02 Dec 2013Dismissed
Union of India Vs Ramesh Nair
Delhi High Court · (2013) 205 DLT 598 : (2014) 303 ELT 206
Constitution of India, 1950 — Article 19(1)(g), 220, 226, 309, 311Customs Act, 1962 — Section 129, 129(6)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,929 of 6,818
High Courts02 Dec 2013Dismissed
Sh. Ashok Kumar Vs Smt. Surjit Kaur and Others
Delhi High Court · (2014) 3 AD 567 : AIR 2014 Delhi 1 : (2014) 206 DLT 263
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 11Specific Relief Act, 1963 — Section 6
High Courts02 Dec 2013Dismissed
Yogesh Jain Vs Satish Kumar Dhankar and Others
Delhi High Court · (2013) 12 DEL CK 0303
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 7 Rule 10, 80Constitution of India, 1950 — Article 227Delhi Land Reforms Act, 1954 — Section 23, 41, 85
High Courts02 Dec 2013Dismissed
P.S. Jain Co. Ltd. Vs Atma Ram Properties (P) Ltd. and Another
Delhi High Court · (2014) 2 AD 509 : (2013) 205 DLT 302
Evidence Act, 1872 — Section 92
High Courts02 Dec 2013Disposed Off
Rishabh Malhotra Vs University of Delhi and Others
Delhi High Court · (2013) 12 DEL CK 0258
High Courts02 Dec 2013Dismissed
Pratik Jain Vs Ved Prakash Kaushik and Another Nishant Jain Vs State and Another
Delhi High Court · (2013) 205 DLT 425 : (2014) 1 JCC(NI) 33 : (2014) 1 RCR(Criminal) 964
High Courts02 Dec 2013Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Dina Bhansali and Others
Delhi High Court · (2013) 4 ACC 869
High Courts02 Dec 2013Disposed Off
Deep Chand Vs State and Another
Delhi High Court · (2014) 1 JCC 219
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 308, 323, 34
High Courts02 Dec 2013Disposed Off
Vijay Kumar Verma Vs State and Another
Delhi High Court · (2014) 1 JCC 14
High Courts02 Dec 2013Disposed Off
Rahul Yadav Vs The Govt. of NCT and Others
Delhi High Court · (2013) 12 DEL CK 0151
High Courts02 Dec 2013Allowed
Sh. Om Dutt Sharma Vs Sh. Dheeraj and Another
Delhi High Court · (2013) 12 DEL CK 0128
High Courts02 Dec 2013Allowed
M.A. Panjwani Vs Registrar of Companies and Another
Delhi High Court · (2014) 206 DLT 17
Companies Act, 1956 — Section 114, 2(27), 41, 560, 560(6)
High Courts02 Dec 2013Dismissed
Seema Koshal Bhatnagar Vs Tribal Co-Operative Marketing Development Federation of India Limited
Delhi High Court · (2014) 141 DRJ 37
High Courts02 Dec 2013Allowed
St. Anthonys Girls Sr. Sec. School and Another Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2014) 3 AD 610 : (2014) 2 AD 249 : (2013) 205 DLT 744
High Courts02 Dec 2013
Ravinder Singh and Others Vs Bigur Finance Ltd.
Delhi High Court · (2014) 1 JCC 9
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Dec 2013
Rani Bhatia Vs St. Stephens Hospital Society and Others
Delhi High Court · (2013) 205 DLT 630
High Courts29 Nov 2013Dismissed
Shri G.R. Gupta Vs Lok Sabha Secretariat
Delhi High Court · (2013) 204 DLT 694
Constitution of India, 1950 — Article 141Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 15, 4, 7, 7(1), 7(2)
High Courts29 Nov 2013Disposed Off
Messer Griesheim GMBH Vs Goyal MG Gases Pvt. Ltd.
Delhi High Court · (2013) 205 DLT 248 : (2013) 139 DRJ 556
Civil Procedure Code, 1908 (CPC) — Section 112(2), 13, 13(a), 13(b), 13(c)Companies Act, 1956 — Section 194, 195, 196, 197, 198Copyright Act, 1957 — Section 62(2)