Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313, 374Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 307

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High Courts28 Nov 2013Allowed

Commissioner of Police Vs Badal Singh

Delhi High Court · (2013) 11 DEL CK 0269

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 61Penal Code, 1860 (IPC) — Section 193, 218, 220, 34, 343

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High Courts28 Nov 2013

Court on its Own Motion Vs Adarsh Kant Kapoor

Delhi High Court · (2013) 11 DEL CK 0255

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts28 Nov 2013Dismissed

Nandhini M.K. Vs Prof Sanjay Srivastava Secretary Medical Council of India

Delhi High Court · (2013) 11 DEL CK 0253

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High Courts28 Nov 2013Disposed Off

Sanjay Jaiswal Vs State

Delhi High Court · (2014) 1 AD 318 : (2014) 140 DRJ 154

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(xi), 21, 21(c), 50, 55

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High Courts28 Nov 2013Dismissed

Whale Stationery Products Ltd. Vs Kores C.E. Gmbh and Another

Delhi High Court · (2014) 1 AD 381 : (2013) 205 DLT 99

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

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High Courts28 Nov 2013Dismissed

Reserve Bank of India Vs M/s JVG Finance Ltd.

Delhi High Court · (2014) 1 AD 461 : (2013) 205 DLT 345

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High Courts28 Nov 2013Dismissed

N.C. Bansal Vs Board of Discipline of ICAI

Delhi High Court · (2013) 11 DEL CK 0171

Chartered Accountants (Amendment) Act, 2006 — Section 21Chartered Accountants Act, 1949 — Section 21

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High Courts28 Nov 2013

Blueberry Books and Others Vs Google India Pvt. Ltd. and Others

Delhi High Court · (2013) 205 DLT 228 : (2014) 58 PTC 62

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 20(c)Copyright Act, 1957 — Section 14, 51(a)(i), 62, 62(2)

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High Courts28 Nov 2013Dismissed

Nathimal Gupta Vs Indraprastha Power Generation Company Ltd.

Delhi High Court · (2013) 11 DEL CK 0126

Constitution of India, 1950 — Article 226

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High Courts28 Nov 2013Dismissed

Prabha Chawla Vs State of Haryana and Another

Delhi High Court · (2013) 11 DEL CK 0125

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High Courts28 Nov 2013Disposed Off

Dinesh Mittal and Others Vs M/s. Triveni Infrastructure Development Co. Ltd.

Delhi High Court · (2014) 2 AD 47

Companies Act, 1956 — Section 446(1)Land Acquisition Act, 1894 — Section 6Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts28 Nov 2013

CIT Vs MAF Academy (P.) Ltd.

Delhi High Court · (2013) 11 DEL CK 0111

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High Courts28 Nov 2013Dismissed

Sr. Divisional Commercial Manager Vs M/s. Shriram Food and Fertilizer Industries

Delhi High Court · (2014) 5 AD 68

Arbitration and Conciliation Act, 1996 — Section 34, 34(3)Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27

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High Courts28 Nov 2013Allowed

W. Morris Romel Roy and Others Vs Airports Authority of India

Delhi High Court · (2013) 11 DEL CK 0048

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts28 Nov 2013Partly Allowed

Prof. K.P. Gupta Vs University of Delhi

Delhi High Court · (2013) 205 DLT 1

Constitution of India, 1950 — Article 226

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High Courts28 Nov 2013Allowed

Baldev Raj Jaggi Vs National Agricultural Cooperative Marketing Federation of India Ltd. and Others

Delhi High Court · (2014) 3 AD 731 : (2013) 205 DLT 170

Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 102, Order 21 Rule 58, Order 21 Rule 98Transfer of Property Act, 1882 — Section 52, 53, 53(1)

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