High Courts27 Nov 2013Dismissed
Bhim Sain Gupta (Since Deceased, thr Lrs.) Vs DDA
Delhi High Court · (2013) 11 DEL CK 0133
Civil Procedure Code, 1908 (CPC) — Section 151, 80Limitation Act, 1963 — Section 5
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,933 of 6,818
High Courts27 Nov 2013Dismissed
Sh Ashok Kumar Singhal Vs Smt. Bimla Devi and Others
Delhi High Court · (2013) 11 DEL CK 0109
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Nov 2013
Sajjan Vs State
Delhi High Court · (2013) 11 DEL CK 0107
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts27 Nov 2013
Ms. Nirmal Kanta Vs Union of India and Others
Delhi High Court · (2013) 139 DRJ 310
High Courts27 Nov 2013
Guru Nanak Dev University Vs Union of India and Others
Delhi High Court · (2013) 11 DEL CK 0040
High Courts27 Nov 2013
Ravindra Devi Vs Govt. of NCT of Delhi and Others DSSSB Vs Vikas Kumar Pappu Ram Meena and Others Vs DSSSB
Delhi High Court · (2013) 205 DLT 456 : (2013) 139 DRJ 321 : (2014) LabIC 863 : (2013) 5 LLN 544
Constitution of India, 1950 — Article 14, 14(4), 141, 15, 16General Clauses Act, 1897 — Section 3(8)Government of Union Territories Act, 1963 — Section 50
High Courts27 Nov 2013Allowed
Mrs. Pushap Mala and Others Vs UOI and Others
Delhi High Court · (2013) 11 DEL CK 0015
High Courts27 Nov 2013Dismissed
Dr. T. Renuka and Others Vs Government of National Capital Territory of Delhi and Others
Delhi High Court · (2013) 11 DEL CK 0011
Constitution of India, 1950 — Article 12, 14
High Courts27 Nov 2013Disposed Off
Mohd. Yusuf Vs State of NCT of Delhi
Delhi High Court · (2014) 1 JCC 61
Penal Code, 1860 (IPC) — Section 307, 34, 393, 397
High Courts26 Nov 2013Disposed Off
Mohd. Ilyas and Another Vs The State
Delhi High Court · (2013) 6 ILR Delhi 4520 : (2014) 1 JCC 43
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts26 Nov 2013Dismissed
Union of India Vs Jagdish Chand Gupta
Delhi High Court · (2013) 11 DEL CK 0360
Arbitration and Conciliation Act, 1996 — Section 34
High Courts26 Nov 2013Dismissed
Pushpawati Vs Narain Prasad Gupta and Others
Delhi High Court · (2013) 11 DEL CK 0346
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts26 Nov 2013Dismissed
Raj Singh @ Raju and Others Vs The State NCT of Delhi
Delhi High Court · (2013) 11 DEL CK 0341
Penal Code, 1860 (IPC) — Section 395, 397, 412
High Courts26 Nov 2013Dismissed
DDA Vs Meenakshi Choudhrie and Others
Delhi High Court · (2014) 2 AD 196
Constitution of India, 1950 — Article 226
High Courts26 Nov 2013Dismissed
Commissioner of Income Tax Vs Sudhir Jain
Delhi High Court · (2013) 11 DEL CK 0321
Income Tax Act, 1961 — Section 132(4), 143(1), 263, 264, 271AAA
High Courts26 Nov 2013Dismissed
Ramesh Kr. Dogra Vs P.O. Labour Court-I and Another
Delhi High Court · (2013) 11 DEL CK 0320
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(oo), 25, 25(H), 25B, 25F
High Courts26 Nov 2013Disposed Off
Capt. N.C. Jain Vs Air India Ltd. and Another
Delhi High Court · (2013) 11 DEL CK 0299
High Courts26 Nov 2013Disposed Off
Baldev Raj Gadhok Vs Suman Kumar Gadhok and Others
Delhi High Court · (2013) 11 DEL CK 0284
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts26 Nov 2013Dismissed
Ananda D.V. Vs State NCT of Delhi
Delhi High Court · (2013) 11 DEL CK 0244
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376, 380
High Courts26 Nov 2013Allowed
Ashish Services Vs State and Others
Delhi High Court · (2013) 11 DEL CK 0243
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 397(2), 482Evidence Act, 1872 — Section 165Negotiable Instruments Act, 1881 (NI) — Section 138