COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 3,935 of 6,818

High Courts25 Nov 2013Dismissed

Chandro Devi and Others Vs Manav Bharti India International School

Delhi High Court · (2013) 11 DEL CK 0232

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 4(1), Order 22 Rule 5, Order 22 Rule 9, Order 22 Rule 9(2)Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 14, 5

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High Courts25 Nov 2013Dismissed

Shaukat Vs State

Delhi High Court · (2013) 11 DEL CK 0225

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 120B, 364A, 368

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High Courts25 Nov 2013Dismissed

Prem Chand Vs State (NCT of Delhi)

Delhi High Court · (2014) 1 CCR 158 : (2013) 205 DLT 438

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 302, 313Evidence Act, 1872 — Section 32, 6

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High Courts25 Nov 2013Dismissed

Valvoline Cummins Limited Vs Apar Industries Limited

Delhi High Court · (2014) 2 AD 632 : (2014) 206 DLT 87 : (2014) 57 PTC 179

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 124, 29, 30, 35, 9

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High Courts25 Nov 2013Allowed

Pooja Sharma Vs Gurmeet Kaur

Delhi High Court · (2013) 11 DEL CK 0188

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 20 Rule 20, 151Contract Act, 1872 — Section 202Delhi Rent Control Act, 1958 — Section 6A, 8

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High Courts25 Nov 2013Disposed Off

Sunil Yadav Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2013) 11 DEL CK 0168

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High Courts25 Nov 2013Disposed Off

Oracle India Private Limited Vs Commissioner of Income Tax

Delhi High Court · (2014) 3 AD 30 : (2014) 264 CTR 144 : (2013) 205 DLT 81 : (2014) 221 TAXMAN 249

Income Tax Act, 1961 — Section 145, 2(14), 234B, 32, 35A

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High Courts25 Nov 2013

Naresh Kumar Etc. Vs State

Delhi High Court · (2014) 1 JCC 206

Penal Code, 1860 (IPC) — Section 308, 323, 325, 34Probation of Offenders Act, 1958 — Section 12

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High Courts25 Nov 2013Disposed Off

Aman Singh Shirnet Vs University of Delhi and Another

Delhi High Court · (2013) 11 DEL CK 0156

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High Courts25 Nov 2013Dismissed

Kailash Chand Vs Ganesh

Delhi High Court · (2013) 11 DEL CK 0154

Specific Relief Act, 1963 — Section 10

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High Courts25 Nov 2013

Narendra and Co. Vs Religare Commodities Ltd. and Another

Delhi High Court · (2013) 11 DEL CK 0132

Arbitration and Conciliation Act, 1996 — Section 33, 34, 37

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High Courts25 Nov 2013Dismissed

Abhimanyu Singh Vs Union of India and Others

Delhi High Court · (2013) 11 DEL CK 0123

Border Security Force Act, 1968 — Section 62

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High Courts25 Nov 2013Dismissed

Suman Chhabra Vs Laxmi Bai (Deceased through L.Rs.)

Delhi High Court · (2013) 11 DEL CK 0097

Evidence Act, 1872 — Section 91, 92Specific Relief Act, 1963 — Section 20(2)

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High Courts25 Nov 2013Allowed

Raghubiri Devi Vs State (GNCT Govt. of Delhi)

Delhi High Court · (2014) 206 DLT 111 : (2014) 1 DMC 39

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 307, 498A

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High Courts25 Nov 2013Disposed Off

Reetika Kaur Vs Darshan Singh Combow and Others

Delhi High Court · (2013) 205 DLT 104

Constitution of India, 1950 — Article 227Hindu Adoptions and Maintenance Act, 1956 — Section 11, 11(vi), 15, 6Limitation Act, 1963 — Section 5

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High Courts25 Nov 2013Allowed

Rahmatullah Vs State

Delhi High Court · (2014) 2 AD 626 : (2014) 206 DLT 35 : (2014) 1 JCC 223

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 300, 302, 303, 304, 307

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High Courts22 Nov 2013Dismissed

Tushar Sharma Vs Union of India and Others

Delhi High Court · (2013) 11 DEL CK 0391

Constitution of India, 1950 — Article 14, 15, 16, 41, 47

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High Courts22 Nov 2013Dismissed

Commissioner of Income Tax-V Vs Shri Ashok Kumar Ralhan

Delhi High Court · (2014) 360 ITR 575

Income Tax Act, 1961 — Section 260A, 50C(1), 54F, 68

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High Courts22 Nov 2013Dismissed

S.T.G. International Ltd. and Others Vs Rajesh Malhotra and Others

Delhi High Court · (2013) 10 AD 461 : (2014) 1 JCC(NI) 1

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 141(2)

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High Courts22 Nov 2013Dismissed

Ranbir @ Pappu and Another Vs State

Delhi High Court · (2014) 1 AD 470

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 428Penal Code, 1860 (IPC) — Section 300, 302, 34

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