High Courts21 Nov 2013Dismissed
Awadesh Kumar Prajapati Vs Govt. of NCT of Delhi
Delhi High Court · (2013) 11 DEL CK 0136
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,938 of 6,818
High Courts21 Nov 2013Disposed Off
Dr. Anup Kumar Srivastava Vs State
Delhi High Court · (2014) 301 ELT 619
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 12, 13(1)(d), 13(2), 7
High Courts21 Nov 2013Dismissed
M/s. Hansa Electricals and Others Vs D.N. Wadhwa (Deceased) through LR''s
Delhi High Court · (2013) 11 DEL CK 0120
Evidence Act, 1872 — Section 118, 92Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts21 Nov 2013Dismissed
M/s. Bhandari Builders Pvt. Ltd. Vs New India Mosaic and Marble Co. Pvt. Ltd.
Delhi High Court · (2013) 11 DEL CK 0102
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 2, Order 21 Rule 21, Order 24 Rule 1, Order 24 Rule 3Companies Act, 1956 — Section 28
High Courts21 Nov 2013
Sonny Sarna and Another Vs Urmil Wadhawan and Others
Delhi High Court · (2014) 2 AD 646 : (2013) 204 DLT 503
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Specific Relief Act, 1963 — Section 41(h), 6
High Courts21 Nov 2013Dismissed
G.K. Granites etc. and etc. Vs Tata Hitachi Construction Machinery Company Limited and Others etc. and ect.
Delhi High Court · (2014) 3 AD 726 : (2013) ComPLR 897 : (2014) 1 CPJ 28 : (2013) 205 DLT 355 : (2013) 139 DRJ 254
High Courts21 Nov 2013
Commissioner of Income Tax Vs M/s. Associate Techno Plastics P. Ltd.
Delhi High Court · (2014) 1 AD 232
Income Tax Act, 1961 — Section 131, 143(1)(a), 148, 69B
High Courts21 Nov 2013Allowed
Kamlesh Kumar @ K.K. Vs The State (Government of N.C.T. of Delhi) Sher Singh Vs The State (Delhi Administration) Raj Kumar Vs The State
Delhi High Court · (2014) 1 AD 63 : (2013) 6 ILR Delhi 4704 : (2014) 1 JCC 155
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 34, 392, 394, 397, 458
High Courts21 Nov 2013Disposed Off
M/s. Indu Projects Ltd. Vs Union of India
Delhi High Court · (2014) 1 ARBLR 1 : (2014) 1 BC 385 : (2013) 204 DLT 600 : (2013) 139 DRJ 397
Arbitration and Conciliation Act, 1996 — Section 9
High Courts20 Nov 2013Disposed Off
Rajendra Kumar Gupta Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2013) 11 DEL CK 0402
Delhi Police Act, 1978 — Section 111, 112, 28Prevention of Food Adulteration Act, 1954 — Section 17
High Courts20 Nov 2013Dismissed
Sh. Peeyush Agarwal Vs Delhi Development Authority
Delhi High Court · (2013) 11 DEL CK 0387
High Courts20 Nov 2013
Sanjay Sethi and Another Vs Deepak Sethi and Another
Delhi High Court · (2014) 2 AD 534 : (2013) 205 DLT 534
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 11Companies Act, 2013 — Section 397, 398
High Courts20 Nov 2013Dismissed
K.S. Laxminarayan Shastry Vs Union of India and Others
Delhi High Court · (2013) 11 DEL CK 0385
Constitution of India, 1950 — Article 12, 14, 16, 21, 309
High Courts20 Nov 2013Dismissed
Amar Kumar Gupta Vs State of Delhi
Delhi High Court · (2013) 11 DEL CK 0375
Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 120B, 34, 394, 411
High Courts20 Nov 2013Disposed Off
DR. (Mrs.) Pramila Srivastava Vs Smt. Asha Srivastava and Others
Delhi High Court · (2014) 140 DRJ 56
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, 24
High Courts20 Nov 2013Dismissed
G.R. Arya (Through Lrs.) Vs Veena Banga and Others
Delhi High Court · (2014) 1 AD 223 : (2014) 207 DLT 578
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 7 Rule 6Limitation Act, 1963 — Section 14, 3Provincial Insolvency Act, 1920 — Section 16, 9
High Courts20 Nov 2013Disposed Off
New India Assurance Co. Ltd. Vs Kamini and Others
Delhi High Court · (2013) 11 DEL CK 0367
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts20 Nov 2013Dismissed
C.I.T. Delhi-III Vs M/s. Orient Instrument P. Ltd.
Delhi High Court · (2014) 360 ITR 182
Income Tax Act, 1961 — Section 73, 73(4)
High Courts20 Nov 2013Dismissed
Jagdeep Khanna Vs Principal Resident Commissioner and Others
Delhi High Court · (2013) 11 DEL CK 0309
High Courts20 Nov 2013Dismissed
Chimma Jain @ Asha Jain and Another Vs Preeti Jain and Another
Delhi High Court · (2013) 11 DEL CK 0288
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11