High Courts19 Nov 2013Dismissed
Union of India Vs Whale Graphics (India) Ltd.
Delhi High Court · (2013) 11 DEL CK 0334
Arbitration and Conciliation Act, 1996 — Section 34, 34(3), 37Limitation Act, 1963 — Section 5
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,940 of 6,818
High Courts19 Nov 2013Dismissed
Gulfam @ Ghoda Shah Vs State (NCT of Delhi)
Delhi High Court · (2014) 1 JCC 62
Penal Code, 1860 (IPC) — Section 34, 342, 367, 377, 506
High Courts19 Nov 2013Dismissed
Allahabad Bank Vs Mr. Kishore Bhai Zaveri (Deceased) Thr L.Rs. and Another
Delhi High Court · (2013) 11 DEL CK 0297
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 226, 227Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(4), 36, 37, 37(2)
High Courts19 Nov 2013Dismissed
M/s. S.S. Infrastructure Vs Delhi Development Authority
Delhi High Court · (2014) 1 ARBLR 16
Arbitration and Conciliation Act, 1996 — Section 17, 37(2)(b), 9
High Courts19 Nov 2013Dismissed
Group Captain (T.S) Rajeev Varshney Vs Indian Roads Congress and Another
Delhi High Court · (2014) LabIC 849
High Courts19 Nov 2013Dismissed
Karamvir Tyagi Vs Delhi Agricultural Marketing Board
Delhi High Court · (2013) 11 DEL CK 0228
Constitution of India, 1950 — Article 226
High Courts19 Nov 2013Dismissed
Ritu Gupta and Another Vs Usha Dhand and Others
Delhi High Court · (2014) 2 AD 427 : (2014) 1 BC 167 : (2013) 205 DLT 218
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 17, 34
High Courts19 Nov 2013Dismissed
R.C. Gupta and Another Vs Union of India and Another
Delhi High Court · (2013) 11 DEL CK 0214
High Courts19 Nov 2013Dismissed
Parvez Ahmed Vs Union of India and Another
Delhi High Court · (2013) 11 DEL CK 0213
High Courts19 Nov 2013Dismissed
M/s. Goyal Estate and Promoters Pvt. Ltd. Vs Nirupa Berry
Delhi High Court · (2013) 11 DEL CK 0210
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts19 Nov 2013Dismissed
Raghubir Kumar Dhawan Vs M/s. Swift Motors (P) Ltd. and Others
Delhi High Court · (2013) 11 DEL CK 0182
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 2 Rule 2Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Nov 2013Dismissed
Vakil Kumar Meena Vs The Director Export Inspection Council of India
Delhi High Court · (2013) 11 DEL CK 0148
Contract Act, 1872 — Section 17, 18, 19Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts19 Nov 2013
Danesh Khan Vs Jamia Hamdard University
Delhi High Court · (2013) 11 DEL CK 0146
High Courts19 Nov 2013Dismissed
Vinod Kumar Gupta Vs Union of India and Others
Delhi High Court · (2013) 6 ILR Delhi 4499
High Courts19 Nov 2013
Sh. Kirti Pardeep Sood and Others Vs Shri Keshav Sood
Delhi High Court · (2014) 1 AD 85 : (2013) 205 DLT 112
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 11
High Courts19 Nov 2013
State Vs Mukesh Kumar Mukesh Kumar Vs State
Delhi High Court · (2014) 1 AD 659 : (2014) 1 CCR 61 : (2013) 204 DLT 428
Criminal Procedure Code, 1973 (CrPC) — Section 129, 157, 172, 172(3), 235(2)Evidence Act, 1872 — Section 106, 27Penal Code, 1860 (IPC) — Section 302, 363
High Courts19 Nov 2013
Texmaco Ltd. and Others Vs State of Delhi and Another Ashok Singh Vs State of NCT of Delhi and Another
Delhi High Court · (2013) 139 DRJ 375
Companies Act, 1956 — Section 630Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3)Penal Code, 1860 (IPC) — Section 34, 380, 448, 452, 506
High Courts19 Nov 2013
M/s. American Express Company and Others Vs M/s. Amex Financial Services Private Ltd. and Others
Delhi High Court · (2013) 10 AD 472 : (2013) 205 DLT 55 : (2014) 57 PTC 363
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10Companies Act, 1956 — Section 22, 29, 29(3), 32
High Courts19 Nov 2013Dismissed
Neha Gogia Vs Medical Council of India
Delhi High Court · (2014) 1 AD 149
Councils Act, 1874 — Section 3
High Courts19 Nov 2013Disposed Off
Anil Taneja and Another Vs State of Delhi
Delhi High Court · (2014) 1 JCC 215
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 301, 302, 304, 307, 323