High Courts13 Nov 2013Dismissed

Mohd. Asif Vs Delhi Wakf Board

Delhi High Court · (2013) 11 DEL CK 0142

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227Waqf Act, 1995 — Section 54, 54(4)
High Courts13 Nov 2013Dismissed

Harvinder Singh Vs CBI

Delhi High Court · (2013) 10 AD 255 : (2014) 1 JCC 212

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts13 Nov 2013Allowed

Farhat Jahan Vs Union of India

Delhi High Court · (2013) 4 ACC 875 : (2014) ACJ 1987

Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 123, 123(b), 123(c)(2), 124A
High Courts13 Nov 2013Allowed

Atul Kumar Jain Vs N.K. Jain

Delhi High Court · (2014) 4 AD 259 : (2014) 1 BC 201 : (2013) 205 DLT 162

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), Order 39 Rule 4Negotiable Instruments Act, 1881 (NI) — Section 139
High Courts13 Nov 2013Allowed

Air India Ltd. Vs Mahinder Singh and Another

Delhi High Court · (2014) 1 AD 142 : (2014) 207 DLT 479 : (2014) 140 FLR 813 : (2014) 1 LLJ 203 : (2014) 1 LLN 146 : (2014) LLR 60 : (2014) 2 SLJ 307

Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(bb), 2(s), 25, 25F