COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 3,948 of 6,818

High Courts07 Nov 2013Dismissed

Lt. Col. (Retd.) Mr. S.S. Dubey Vs The Director of Education and Others

Delhi High Court · (2014) 2 AD 664 : (2014) 206 DLT 299

Delhi School Education Act, 1973 — Section 10Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(1)Payment of Bonus Act, 1965 — Section 2(13)

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High Courts06 Nov 2013Disposed Off

Ravi Kumar @ Ranga Vs State (NCT) of Delhi

Delhi High Court · (2013) 4 JCC 2888

Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Penal Code, 1860 (IPC) — Section 302, 304

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High Courts06 Nov 2013Allowed

Om Parkash Vs State Nct of Delhi

Delhi High Court · (2013) 6 ILR Delhi 4668

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 161

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High Courts06 Nov 2013Disposed Off

Bhawarlal S. Kothari Vs Registrar, Appellate Tribunal Foreign Exchange and Another

Delhi High Court · (2013) 10 AD 370 : (2014) 1 JCC 48

Foreign Exchange Management Act, 1999 — Section 35Foreign Exchange Regulation Act, 1973 — Section 8(1)Limitation Act, 1963 — Section 14

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High Courts06 Nov 2013Dismissed

Koninklijke Philips Electronics N.V. Vs Maj. (Retd.) Sukesh Behl and Another

Delhi High Court · (2014) 4 AD 412 : (2013) 205 DLT 680 : (2013) 56 PTC 570

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High Courts06 Nov 2013Disposed Off

Santosh Kumar Vs Union of India

Delhi High Court · (2013) 6 ILR Delhi 4463

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High Courts06 Nov 2013Disposed Off

Sonia Gandhi and Others Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2013) 139 DRJ 71

Constitution of India, 1950 — Article 23

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High Courts06 Nov 2013Allowed

Crowne Plaza Surya Hotel Vs Peregrine Security P. Ltd.

Delhi High Court · (2013) 204 DLT 510

Specific Relief Act, 1963 — Section 26

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High Courts06 Nov 2013Dismissed

Ram Naresh Vs FCI and Others

Delhi High Court · (2013) 11 DEL CK 0278

Constitution of India, 1950 — Article 226

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High Courts06 Nov 2013Dismissed

Shri S.R. Aggarwal Vs National Textile Corporation and Another

Delhi High Court · (2013) 11 DEL CK 0277

Constitution of India, 1950 — Article 226

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High Courts06 Nov 2013Allowed

M.P. Tiwari Vs Union of India and Others

Delhi High Court · (2014) 3 AD 84 : (2014) 206 DLT 269 : (2014) 2 SLJ 348

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High Courts06 Nov 2013Dismissed

Mohd. Bashi Vs State and Others

Delhi High Court · (2013) 11 DEL CK 0260

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High Courts06 Nov 2013Disposed Off

Shail Sahni Vs Valsa Sara Mathew and Others

Delhi High Court · (2013) 11 DEL CK 0258

Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 18(1), 19, 19(1), 19(i), 20(1)

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High Courts06 Nov 2013Dismissed

Radhey Shyam Vs State

Delhi High Court · (2013) 10 AD 389 : (2013) 4 JCC 2894

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 24, 25, 26Penal Code, 1860 (IPC) — Section 302

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High Courts06 Nov 2013Dismissed

Mohinder Kumar Khandelwal Vs Gulshan Kumar Anand

Delhi High Court · (2014) 2 AD 679 : (2014) 206 DLT 216 : (2013) 139 DRJ 37

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High Courts06 Nov 2013Allowed

Katta Yedukondala Rao Vs Union of India

Delhi High Court · (2013) 6 ILR Delhi 4684

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High Courts06 Nov 2013Allowed

Nishan Singh Vs Union of India

Delhi High Court · (2013) 6 ILR Delhi 4672

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High Courts06 Nov 2013Allowed

Ghansham Singh Vs Union of India

Delhi High Court · (2013) 6 ILR Delhi 4656

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High Courts06 Nov 2013Allowed

National Investor Forum Regd. Vs Golden Forests India Ltd.

Delhi High Court · (2013) 11 DEL CK 0081

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High Courts06 Nov 2013Disposed Off

Suneet Ahuja Vs Komal Ahuja

Delhi High Court · (2014) 3 AD 230 : (2014) 206 DLT 274 : (2014) 1 DMC 696

Hindu Marriage Act, 1955 — Section 13(1)(ia), 24

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