High Courts01 Nov 2013Dismissed
Sudarshan Sareen Vs National Small Industries Corporation Ltd. and Another
Delhi High Court · (2014) 3 AD 561 : (2014) 206 DLT 534
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,950 of 6,818
High Courts31 Oct 2013
Dhnurdhari Shivwanshi Chhatriya Samaj Sewa Trust (Regd.) and Another Vs Union of India and Another
Delhi High Court · (2014) 1 AD 43 : (2014) 207 DLT 166 : (2014) 2 SLJ 358
Constitution of India, 1950 — Article 342, 342(1)
High Courts31 Oct 2013Dismissed
The Indure Pvt. Ltd. Vs Siemens Ltd.
Delhi High Court · (2014) 1 AD 74 : (2013) 139 DRJ 450
Arbitration and Conciliation Act, 1996 — Section 11, 17, 34Specific Relief Act, 1963 — Section 10, 14, 14(1)(c), 14(c), 41
High Courts31 Oct 2013Dismissed
Bhajan Singh Vs LT. Governor of NCT of Delhi and Others
Delhi High Court · (2013) 10 DEL CK 0384
Constitution of India, 1950 — Article 19(1)(g), 226
High Courts31 Oct 2013Disposed Off
Union of India Vs Anita Singh
Delhi High Court · AIR 2014 Delhi 23
Right to Information Act, 2005 — Section 11, 6, 8(1), 8(1)(j)
High Courts31 Oct 2013Allowed
Shri Harish Sharma Vs Raj Kumar and Others
Delhi High Court · (2014) 209 DLT 495 : (2014) 140 DRJ 566
High Courts31 Oct 2013Dismissed
Saurabh Jain Vs State NCT of Delhi
Delhi High Court · (2014) 2 Crimes 172 : (2014) 1 JCC 73
High Courts31 Oct 2013Dismissed
Commissioner of Income Tax, Large Taxpayers Unit Vs Indian Railway Finance Corporation Ltd.
Delhi High Court · (2014) 362 ITR 548
High Courts31 Oct 2013Disposed Off
Harmuny Entertainment Pvt. Ltd. Vs Mahuaa Media Pvt. Ltd.
Delhi High Court · (2013) 10 DEL CK 0303
Companies Act, 1956 — Section 433(e), 434, 434(1)(a), 450Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts31 Oct 2013Dismissed
Om Prakash Vs Santosh Chaddha
Delhi High Court · (2013) 10 AD 637 : (2013) 139 DRJ 426
Penal Code, 1860 (IPC) — Section 34, 341, 420, 468, 471Specific Relief Act, 1963 — Section 19(b), 20, 41(b)Transfer of Property Act, 1882 — Section 3, 52
High Courts31 Oct 2013Dismissed
Smt. Neelam Chopra Vs M/s. Allied Fruits and Florists Pvt. Ltd. and Another
Delhi High Court · (2014) 1 AD 82
New Delhi Municipal Council Act, 1994 — Section 2(29), 327, 331
High Courts31 Oct 2013Dismissed
Dr. Sudhir Kumar Goyal Vs University of Delhi and Others
Delhi High Court · (2013) 10 DEL CK 0267
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Penal Code, 1860 (IPC) — Section 405
High Courts31 Oct 2013Dismissed
Dr. Abhay Kumar Vs Vice Chancellor, Jawaharlal Nehru University and Another
Delhi High Court · (2013) 10 DEL CK 0245
High Courts31 Oct 2013Disposed Off
Residence Welfare Association Ekta Enclave Vs State (NCT) of Delhi and Others
Delhi High Court · (2013) 10 DEL CK 0225
Constitution of India, 1950 — Article 48AEast Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts31 Oct 2013
Zaishu Xie and Another Vs The Oriental Insurance Company Ltd. and Others
Delhi High Court · (2014) 1 ACC 851 : (2014) 1 AD 28 : (2014) 207 DLT 289
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, Order 26 Rule 4, Order 26 Rule 5, 151Motor Vehicles Act, 1988 — Section 140, 166
High Courts31 Oct 2013Allowed
Lajjaram Mahor Vs Union of India and Others
Delhi High Court · (2013) 6 ILR Delhi 4429
High Courts31 Oct 2013Allowed
Manish Vs State
Delhi High Court · (2014) 1 AD 32 : (2013) 6 ILR Delhi 4650
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 411(a)Penal Code, 1860 (IPC) — Section 120B, 34, 392, 394, 397
High Courts31 Oct 2013Allowed
Hari Lal and Others Vs Paryag Dutt and Others
Delhi High Court · (2013) 10 DEL CK 0093
High Courts31 Oct 2013Disposed Off
Ram Naresh Tyagi and Others Vs Election Commission of India and Another
Delhi High Court · (2013) 10 DEL CK 0087
Representation of the People Act, 1950 — Section 22, 22(c), 24