High Courts30 Oct 2013Allowed

Anil Kumar Aggarwal Vs UOI and Another

Delhi High Court · (2014) 1 AD 112 : (2013) 4 JCC 2627

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1), 7, 7(1)(a), 7(1)(a)(b)Constitution of India, 1950 — Article 22, 22(5), 32Criminal Procedure Code, 1973 (CrPC) — Section 82, 83
High Courts29 Oct 2013Disposed Off

UPSC Vs Major Singh

Delhi High Court · (2013) 205 DLT 527

Right to Information Act, 2005 — Section 11(1), 8(1)(e), 8(1)(j)
High Courts29 Oct 2013Dismissed

Kamal Bhushan Bhatnagar Vs Ramwati

Delhi High Court · (2014) 4 AD 495 : (2014) 206 DLT 719

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(1)(e), 14(e), 25(B)(8), 25BEvidence Act, 1872 — Section 116