COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 3,955 of 6,818

High Courts25 Oct 2013Allowed

Govt. of NCT of Delhi and Others Vs Maharaj Kishan and Another Sushil Adhar Vs Maharaj Kishan and Others

Delhi High Court · (2014) 2 AD 231 : (2014) 1 CPJ 9 : (2013) 205 DLT 638 : (2013) 139 DRJ 409

Evidence Act, 1872 — Section 106

High Courts25 Oct 2013Allowed

Virendra Kumar Markande (Deceased) Through Lr''s Vs Tarseem Chand Jain (Deceased) Through Lr''s and Others

Delhi High Court · (2013) 139 DRJ 112

Penal Code, 1860 (IPC) — Section 448Specific Relief Act, 1963 — Section 31Transfer of Property Act, 1882 — Section 52, 53A

High Courts25 Oct 2013Disposed Off

Ram Avtar and Others Vs Prem Kumar and Others

Delhi High Court · (2014) 1 ACC 370

High Courts25 Oct 2013Disposed Off

Millennium Wires (P) Ltd. and Another Vs Allahabad Bank and Others

Delhi High Court · (2014) 3 AD 205 : (2013) 204 DLT 640

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 11, Order 7 Rule 11(a)

High Courts25 Oct 2013Dismissed

State (NCT of Delhi) Vs Devender Singh

Delhi High Court · (2013) 6 ILR Delhi 4511 : (2013) 4 JCC 2635

Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13, 19, 20, 7

High Courts25 Oct 2013Disposed Off

Mohd. Khalid ZIA Vs Jamia Millia Islamia and Others

Delhi High Court · (2013) 10 DEL CK 0430

High Courts25 Oct 2013Dismissed

Rajbir Vs Agricultural Produce Market Committee and Others

Delhi High Court · (2014) 140 FLR 820 : (2014) LLR 17

High Courts25 Oct 2013Dismissed

Tej Pal Singh Vs BSES Rajdhani Power Limited

Delhi High Court · (2014) 140 FLR 359 : (2013) 4 LLJ 625

High Courts25 Oct 2013Disposed Off

Sh Brij Kishore and Another Vs Sh Sandeep Kumar and Others

Delhi High Court · (2013) 10 DEL CK 0376

High Courts25 Oct 2013Dismissed

Delhi Development Authority Vs Sh. Dhanesh Kumar Jain and Another

Delhi High Court · (2013) 10 DEL CK 0282

High Courts25 Oct 2013Dismissed

Bharat Singh and Another Vs State NCT of Delhi and Others

Delhi High Court · (2013) 10 DEL CK 0278

Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482

High Courts25 Oct 2013Dismissed

Yatinder Mohan Dua and Others Vs Delhi University and Another

Delhi High Court · (2013) 10 DEL CK 0253

High Courts25 Oct 2013Dismissed

State Vs Vinay Kumar

Delhi High Court · (2014) 207 DLT 783 : (2013) 4 JCC 2891

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 363, 378(1)Penal Code, 1860 (IPC) — Section 363, 376

High Courts25 Oct 2013

Wealth Estate Pvt. Ltd. Vs K. Chandra and Another

Delhi High Court · (2014) 3 AD 490 : (2013) 205 DLT 506

Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 8 Rule 1AEvidence Act, 1872 — Section 92

High Courts25 Oct 2013Allowed

Jitender Singh Tyagi Vs LT. Governor of Delhi and Others

Delhi High Court · (2014) 140 FLR 827 : (2014) LLR 5

Delhi School Education Act, 1973 — Section 24(3)

High Courts25 Oct 2013Dismissed

Universal Sompo General Insurance Company Limited Vs Sudha and Others

Delhi High Court · (2013) 10 DEL CK 0107

High Courts25 Oct 2013Dismissed

Surender Rode Vs Madan Mohan Rode and Others

Delhi High Court · (2014) 3 AD 395 : (2014) 207 DLT 208 : (2013) 139 DRJ 98

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 26, Order 41 Rule 27Evidence Act, 1872 — Section 68, 69

High Courts25 Oct 2013Dismissed

Smt. Krishna Devi Vs Airport Authority of India and Another

Delhi High Court · (2014) 1 LLJ 9

High Courts25 Oct 2013Dismissed

Sanjay Nagar Vs Delhi Tourism and Transportation Development Corporation Ltd. and Another

Delhi High Court · (2014) 140 FLR 1013 : (2014) LLR 132

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Prevention of Corruption Act, 1988 — Section 13(1)

High Courts25 Oct 2013Dismissed

Anita Raj Garhia and Another Vs M/s. Asian Hotels (North) Ltd. and Others

Delhi High Court · (2014) 1 AD 24 : (2014) 120 CLA 90 : (2014) 124 SCL 113