COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 3,957 of 6,818

High Courts23 Oct 2013Partly Allowed

M/s. Ashbee Systems P. Ltd. Vs M/s. Agauta Sugar and Chemicals and Another

Delhi High Court · (2013) 10 DEL CK 0377

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10, Order 30 Rule 30Limitation Act, 1963 — Section 21

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High Courts23 Oct 2013Dismissed

Vinod Kumar Vs State

Delhi High Court · (2013) 4 JCC 2861

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 397

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High Courts23 Oct 2013Dismissed

Lakhbir Singh Vs Arun Kumar Khanna

Delhi High Court · (2013) 10 DEL CK 0354

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151

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High Courts23 Oct 2013Dismissed

Raj Gopal Saxena Vs Nisha Gopal Saxena and Another

Delhi High Court · (2013) 10 DEL CK 0353

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High Courts23 Oct 2013Disposed Off

Denso India Ltd. Vs Technico Industries Ltd.

Delhi High Court · (2014) 1 AD 547

Arbitration and Conciliation Act, 1996 — Section 11

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High Courts23 Oct 2013Dismissed

GE Capital Services India Vs Srihari Rao

Delhi High Court · (2013) 9 AD 575

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)

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High Courts23 Oct 2013Disposed Off

Rahul Shrivastava and Another Vs University Grant Commission

Delhi High Court · (2013) 10 DEL CK 0337

Hindu Marriage Act, 1955 — Section 13(B), 29(2)Penal Code, 1860 (IPC) — Section 107

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High Courts23 Oct 2013Disposed Off

Sumitra Devi Vs Union Of India and Another

Delhi High Court · (2013) 10 DEL CK 0336

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High Courts23 Oct 2013Dismissed

Hindustan Paper Corporation Vs Kanta Manocha

Delhi High Court · (2013) 10 DEL CK 0335

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6

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High Courts23 Oct 2013Allowed

Indraj Singh Vs UOI and Others

Delhi High Court · (2013) 10 DEL CK 0324

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High Courts23 Oct 2013Disposed Off

Puneet Miglani Vs M/s. Surface Finishing Equipment Co. and Others

Delhi High Court · (2013) 10 DEL CK 0304

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1(2), Order 37 Rule 1(2)(b), Order 37 Rule 3(5)

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High Courts23 Oct 2013

S.K. Gupta Vs Prem Singh Dagar

Delhi High Court · (2014) 1 JCC 13

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High Courts23 Oct 2013Dismissed

Commissioner of Income Tax (Central)-III Vs Udayveer Singh

Delhi High Court · (2014) 1 AD 342

Income Tax Act, 1961 — Section 132, 153A, 260A, 271(1)(c), 271(1B)

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High Courts23 Oct 2013Dismissed

Shri Naeemuddin Vs Ms. Babita Rani

Delhi High Court · (2013) 10 DEL CK 0212

Civil Procedure Code, 1908 (CPC) — Section 21

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High Courts23 Oct 2013Dismissed

Sh. B.M. Bhatnagar Vs M/s. Hindustan Vegetable Oils Corporation Ltd. and Others

Delhi High Court · (2014) 140 FLR 1011 : (2014) 1 LLN 138 : (2014) LLR 15

Constitution of India, 1950 — Article 226

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High Courts23 Oct 2013Dismissed

Sachin Tyagi Vs Anshu Tyagi

Delhi High Court · (2013) 9 AD 618 : (2013) 4 JCC 2539

Criminal Procedure Code, 1973 (CrPC) — Section 397Protection of Women From Domestic Violence Act, 2005 — Section 12

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High Courts23 Oct 2013Disposed Off

Tirath Singh Vs State

Delhi High Court · (2014) 1 JCC 247

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 347, 395, 397, 398, 450

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High Courts23 Oct 2013Allowed

Reena Gautam and Others Vs Harender Kumar and Others

Delhi High Court · (2013) 4 ACC 909

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High Courts23 Oct 2013Disposed Off

Anuradha Vashisht and Another Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2013) 10 DEL CK 0188

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 29(4)

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High Courts23 Oct 2013Allowed

Amar Nath Vs State and Others

Delhi High Court · (2013) 10 DEL CK 0186

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 304B, 34, 498A

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