High Courts21 Oct 2013Allowed
Commissioner of Police and Others Vs Brahm Prakash
Delhi High Court · (2013) 10 DEL CK 0394
Central Excises and Salt Act, 1944 — Section 1, 14
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,960 of 6,818
High Courts21 Oct 2013
Ramesh Kumar and Another Vs Mandeep Singh and Another
Delhi High Court · (2013) 10 DEL CK 0392
Arbitration and Conciliation Act, 1996 — Section 11(6), 34, 34(2), 9Companies Act, 1956 — Section 3(1)(iii)Contract Act, 1872 — Section 73
High Courts21 Oct 2013Dismissed
Paramjeet Vs State of NCT of Delhi
Delhi High Court · (2013) 10 DEL CK 0371
Criminal Procedure Code, 1973 (CrPC) — Section 161, 437(1), 439Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
High Courts21 Oct 2013Dismissed
Udai Krishna Dhaon Vs Union of India and Others
Delhi High Court · (2013) 10 AD 186
Constitution of India, 1950 — Article 14, 16, 16(1), 233(1)
High Courts21 Oct 2013Allowed
S.D. Technical Services (P) Ltd. Vs Rail Coach Factory (Kapurthala)
Delhi High Court · (2014) 1 AD 788
Arbitration and Conciliation Act, 1996 — Section 11Civil Procedure Code, 1908 (CPC) — Section 20
High Courts21 Oct 2013
National Highways Authority of India Vs M/s. JSC Centrodorstroy
Delhi High Court · (2013) 10 DEL CK 0355
High Courts21 Oct 2013Partly Allowed
K.S. Sethi Vs Punjab and Sind Bank
Delhi High Court · (2014) 1 AD 513 : (2014) 1 AD 166
High Courts21 Oct 2013Dismissed
IFFCO Tokio General Insurance Co. Ltd. Vs Smt. Mukesh Devi and Others
Delhi High Court · (2013) 10 DEL CK 0334
High Courts21 Oct 2013Disposed Off
Girdhir Lal Mohta Vs CBI
Delhi High Court · (2013) 4 JCC 2649
Criminal Procedure Code, 1973 (CrPC) — Section 305, 319Customs Act, 1962 — Section 140Income Tax Act, 1961 — Section 85
High Courts21 Oct 2013Dismissed
Nitish Sharma and Others Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2013) 10 DEL CK 0332
High Courts21 Oct 2013Dismissed
Ashok Kumar Vs Shashi Sharma
Delhi High Court · (2013) 204 DLT 498
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)
High Courts21 Oct 2013Disposed Off
Surinder Singh Vs Gurmeet Kaur
Delhi High Court · (2013) 10 DEL CK 0305
Civil Procedure Code, 1908 (CPC) — Section 151Delhi Rent Control Act, 1958 — Section 25(B)(8)
High Courts21 Oct 2013Dismissed
Emaar MGF Land Limited Vs Kakade British Realities Private Limited and Another
Delhi High Court · (2013) 9 AD 278 : (2013) 4 ARBLR 349 : (2013) 138 DRJ 507
Arbitration and Conciliation Act, 1996 — Section 17, 37, 9
High Courts21 Oct 2013Allowed
A.K. Goyal Vs Harish Chand Gupta and Another
Delhi High Court · (2013) 10 DEL CK 0244
High Courts21 Oct 2013Dismissed
Union of India and Others Vs Prabhu Nath Prasad and Others
Delhi High Court · (2013) 10 DEL CK 0230
High Courts21 Oct 2013Disposed Off
Shimal Investment and Trading Co. Vs Union of India and Others
Delhi High Court · (2013) 10 DEL CK 0229
Essential Commodities Act, 1955 — Section 3, 7A
High Courts21 Oct 2013Dismissed
Professor L.S. Tanwar Vs Netaji Subhas Institute of Technology and Others
Delhi High Court · (2013) 10 DEL CK 0199
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts21 Oct 2013Dismissed
Mr. Rohit Sharma Vs Mrs. Sonia Sharma
Delhi High Court · (2013) 205 DLT 342 : (2014) 1 DMC 579
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts21 Oct 2013Dismissed
Raje Lal Permeshwari Dass Vs Shashi Sharma
Delhi High Court · (2013) 10 DEL CK 0184
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)