High Courts23 Sept 2013
MCD Vs C.M. Vij and Another
Delhi High Court · (2013) 09 DEL CK 0156
Delhi Municipal Corporation Act, 1957 — Section 200, 478, 59, 89, 90
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,980 of 6,818
High Courts23 Sept 2013Dismissed
Tilak Raj Mullick Vs State Bank of India and Others
Delhi High Court · (2013) 09 DEL CK 0107
Constitution of India, 1950 — Article 311
High Courts23 Sept 2013Disposed Off
Pushpa Jain Vs State
Delhi High Court · (2013) 09 DEL CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 357Penal Code, 1860 (IPC) — Section 307, 34, 498AProbation of Offenders Act, 1958 — Section 4, 6
High Courts23 Sept 2013Disposed Off
Shakti Gupta Vs Ashok Kumar Aggarwal and Others
Delhi High Court · (2014) 1 AD 245
High Courts23 Sept 2013Disposed Off
ICICI Lombard Gen Insurance Co. Ltd. Vs Ramwati and Others
Delhi High Court · (2013) 09 DEL CK 0048
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 172, 181, 3
High Courts23 Sept 2013Allowed
P. Uma Vs Delhi University and Another
Delhi High Court · (2013) 09 DEL CK 0032
High Courts23 Sept 2013
Rahul Kumar Sachan Vs Union of India and Another
Delhi High Court · (2013) 09 DEL CK 0031
High Courts23 Sept 2013Allowed
Deepika Jain Vs Rukmini Devi Public School and Others
Delhi High Court · (2013) 09 DEL CK 0029
High Courts20 Sept 2013Allowed
MR. Uri Justman Vs M/s. Telephone Cable Ltd.
Delhi High Court · (2013) 09 DEL CK 0484
Arbitration and Conciliation Act, 1996 — Section 30, 34, 73Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Sept 2013Dismissed
State Vs Hema Ram and Others
Delhi High Court · (2013) 9 AD 383
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364
High Courts20 Sept 2013Allowed
Fusion Foods Vs Indian Tourism Development Corporation Limited
Delhi High Court · (2013) 09 DEL CK 0368
High Courts20 Sept 2013Dismissed
Shri B.R. Sharma Vs Syndicate Bank and Others
Delhi High Court · (2013) 4 LLJ 307
Constitution of India, 1950 — Article 226
High Courts20 Sept 2013Disposed Off
Jagjeet Kaur and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 09 DEL CK 0340
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 12, 14, 16, 21, 309
High Courts20 Sept 2013Dismissed
Bhagtu Munda Vs State
Delhi High Court · (2013) 8 AD 693
Criminal Procedure Code, 1973 (CrPC) — Section 311, 311A, 374(2)Evidence Act, 1872 — Section 73Identification of Prisoners Act, 1920 — Section 2, 4, 5
High Courts20 Sept 2013Dismissed
State Vs Salim @ Anwar and Others
Delhi High Court · (2013) 4 JCC 2711
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3), 482Evidence Act, 1872 — Section 114Limitation Act, 1963 — Section 5
High Courts20 Sept 2013Dismissed
Najma and Others Vs Rizwan @ Hassan
Delhi High Court · (2013) 09 DEL CK 0245
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227
High Courts20 Sept 2013Allowed
Ella Ghosh Vs Prateek Aggarwal
Delhi High Court · (2013) 204 DLT 471
Evidence Act, 1872 — Section 65B
High Courts20 Sept 2013Disposed Off
Ajanta Limited and Another Vs M/s. Ajanta Transistor Clock Manufacturing Co. and Others
Delhi High Court · (2013) 138 DRJ 407 : (2014) 57 PTC 569
Arbitration and Conciliation Act, 1996 — Section 17, 9Contract Act, 1872 — Section 27Copyright Act, 1957 — Section 18
High Courts20 Sept 2013Dismissed
Kamla Prasad Vs State (NCT) of Delhi
Delhi High Court · (2013) 09 DEL CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302