High Courts19 Sept 2013Dismissed
Daya Nand Adarsh Vidyalaya Vs Deepa Chibber and Another
Delhi High Court · (2013) 09 DEL CK 0149
Constitution of India, 1950 — Article 226, 30Delhi School Education Act, 1973 — Section 11, 8, 8(3)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,982 of 6,818
High Courts19 Sept 2013Allowed
Chanchal Dhingra Vs Raj Gopal Mehra
Delhi High Court · (2013) 09 DEL CK 0140
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)(b)Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 53A
High Courts19 Sept 2013
M/s. R.R. Financial Consultants Ltd. Vs Union of India and Others
Delhi High Court · (2013) 200 ECR 9 : (2014) 44 GST 568 : (2014) 33 STR 12 : (2014) 69 VST 378
Finance Act, 1994 — Section 65, 73, 73(1), 73(3), 73(4)
High Courts19 Sept 2013Dismissed
Continental Construction Ltd. Vs National Thermal Power Corporation Ltd.
Delhi High Court · (2013) 8 AD 651 : (2013) 204 DLT 456
Arbitration and Conciliation Act, 1996 — Section 11, 74
High Courts19 Sept 2013
Niranjan Lal Gupta and Another Vs Gurmeet Singh Baweja and Others
Delhi High Court · (2013) 9 AD 387 : (2013) 138 DRJ 54
Representation of the People Act, 1951 — Section 59
High Courts19 Sept 2013Partly Allowed
New India Assurance Co. Ltd. Vs Basanti Devi and Others
Delhi High Court · (2013) 09 DEL CK 0049
High Courts19 Sept 2013Disposed Off
A.K. Bhat and Others Vs State
Delhi High Court · (2013) 8 AD 114
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 17B, 18(a)(i), 18A, 25, 25(3)
High Courts19 Sept 2013Allowed
Gaurav @ Vicky Vs State Pankaj Kumar Verma Vs State of N.C.T. Delhi
Delhi High Court · (2013) 6 ILR Delhi 4348
Penal Code, 1860 (IPC) — Section 34, 341, 367, 392, 394
High Courts18 Sept 2013Disposed Off
Mohd. Hanif Vs State
Delhi High Court · (2013) 09 DEL CK 0521
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 21(b), 21(c), 23, 24
High Courts18 Sept 2013Disposed Off
Din Bandhu Dass Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0520
High Courts18 Sept 2013Disposed Off
Anand Tewari Vs Union of India and Others P.K. Tewari Vs Union of India and Another
Delhi High Court · (2014) 1 JCC 186
Constitution of India, 1950 — Article 14, 21Passports Act, 1967 — Section 10, 10(3), 10(3)(b), 10(3)(c), 10(3)(e)
High Courts18 Sept 2013Allowed
Sh. Raj Singh Rathee Vs The Chairman DVB Pension and Others
Delhi High Court · (2013) 09 DEL CK 0515
High Courts18 Sept 2013Dismissed
Amarnath Menokodath Remanan Vs The Chairman, National Institute of Jewellery Design and Others
Delhi High Court · (2013) LLR 1125
High Courts18 Sept 2013Dismissed
Smt. Neena Bhagat and Others Vs Srd. Laj Sharan Kaur and Others
Delhi High Court · (2013) 09 DEL CK 0512
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 9 Rule 13, Order 9 Rule 7, 141, 144Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
High Courts18 Sept 2013Disposed Off
Harjinder Singh @ Jinda Vs State
Delhi High Court · (2013) 09 DEL CK 0490
Criminal Procedure Code, 1973 (CrPC) — Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 21(b), 21(c), 23, 24
High Courts18 Sept 2013Allowed
Deepak Sapra Vs Punjab National Bank
Delhi High Court · (2013) 09 DEL CK 0471
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19, 19(1)Constitution of India, 1950 — Article 309
High Courts18 Sept 2013Disposed Off
Dabur India Ltd. Vs M/s. Mughal''s Herbal Products and Another
Delhi High Court · (2014) 2 AD 26
High Courts18 Sept 2013Dismissed
Mr. Ajay Batra Vs Mr. Y.P. Batra and Others Ms. Ambalika Batra and Others Vs Sh. Ajay Batra and Others Geeta Batra Vs State and Others
Delhi High Court · (2014) 1 AD 156
Benami Transactions (Prohibition) Act, 1988 — Section 3, 4(1), 4(3)(a)Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 11, 11
High Courts18 Sept 2013Dismissed
Chemons India Pvt. Ltd. Vs Vijay Singh Sandhu
Delhi High Court · (2013) 204 DLT 260 : (2013) 138 DRJ 30
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Transfer of Property Act, 1882 — Section 106
High Courts18 Sept 2013Dismissed
Chanan Kaur and Others Vs Ajit Singh (Deceased)
Delhi High Court · (2013) 9 AD 546 : (2013) 202 DLT 433
Evidence Act, 1872 — Section 27, 91, 92Transfer of Property Act, 1882 — Section 54