High Courts17 Sept 2013Disposed Off
Manoj Kumar and Others Vs State
Delhi High Court · (2013) 09 DEL CK 0315
Penal Code, 1860 (IPC) — Section 120B, 300, 302, 34
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,985 of 6,818
High Courts17 Sept 2013Dismissed
Jasbir Singh Vs Dy Commissioner of Police Crime Branch (EOW)
Delhi High Court · (2013) 9 AD 284 : (2013) 138 DRJ 683 : (2013) 4 JCC 2638
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 4(2), 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142(a), 145
High Courts17 Sept 2013Allowed
Rajpal and Others Vs New India Assurance Co. Ltd.
Delhi High Court · (2013) 09 DEL CK 0242
High Courts17 Sept 2013Dismissed
Municipal Corporation of Delhi Vs Lal Chand and Others
Delhi High Court · (2014) 4 AD 326 : (2013) 204 DLT 118
Constitution of India, 1950 — Article 338, 338(1), 338(5)
High Courts17 Sept 2013Dismissed
Ex. Const. Jagat Singh Vs UOI and Others
Delhi High Court · (2013) 09 DEL CK 0232
High Courts17 Sept 2013Disposed Off
Mohini Jha and Others Vs Jamal Khan and Others
Delhi High Court · (2013) 4 ACC 258
High Courts17 Sept 2013Dismissed
New India Assurance Co. Ltd. Vs Mohini Jha and Others
Delhi High Court · (2013) 138 DRJ 270
High Courts17 Sept 2013
Bharti Axa General Insurance Co. Ltd. Vs Smt. Pinki and Others
Delhi High Court · (2013) 09 DEL CK 0201
High Courts17 Sept 2013Dismissed
Sh. Anil Kumar Sharma Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0200
Constitution of India, 1950 — Article 14, 16, 233(1)
High Courts17 Sept 2013
Arjun and Others Vs State and Another
Delhi High Court · (2013) 10 AD 103 : (2013) 4 JCC 2541
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts17 Sept 2013Disposed Off
M/s. Ludhiana Wool Emporium and Others Vs Jasvinder Pal Singh and Another
Delhi High Court · (2013) 09 DEL CK 0180
Arbitration and Conciliation Act, 1996 — Section 34Constitution of India, 1950 — Article 227
High Courts17 Sept 2013
Magnum Aviation (UK) Ltd. Vs Pawan Hans Helicopters Ltd. and Others
Delhi High Court · (2013) 09 DEL CK 0172
Customs Act, 1962 — Section 108, 112
High Courts17 Sept 2013Disposed Off
Union of India Vs Rajesh Bhatia Ministry of External Affairs Vs Praveen Vaid Union of India Vs Kanwar Deep Singh
Delhi High Court · (2013) 203 DLT 779
Right to Information Act, 2005 — Section 11, 6, 8(1), 8(1)(j), 8(1)(r)
High Courts17 Sept 2013Partly Allowed
Brahm Singh Vs Gulshan Kumar Gulati and Another
Delhi High Court · (2013) 09 DEL CK 0131
High Courts17 Sept 2013Dismissed
Sanjiv Jain Vs Tajom Taloh, Registrar Co-OP. Society
Delhi High Court · (2013) 09 DEL CK 0117
Contempt of Courts Act, 1971 — Section 2(a)
High Courts17 Sept 2013Disposed Off
M.S. Naseem Begum Vs Shafi Mohd.
Delhi High Court · (2013) 10 AD 121 : (2013) 203 DLT 737 : (2013) 3 DMC 769
Criminal Procedure Code, 1973 (CrPC) — Section 311Limitation Act, 1963 — Section 5Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
High Courts16 Sept 2013Dismissed
Cholamandalam Ms General Ins. Co. Ltd. Vs Shudha and Others
Delhi High Court · (2013) 09 DEL CK 0527
High Courts16 Sept 2013Allowed
Urmila and Others Vs United India Insurance Co. Ltd. and Others
Delhi High Court · (2013) 09 DEL CK 0526
High Courts16 Sept 2013Disposed Off
Shiva @ Uan Vs State
Delhi High Court · (2014) 1 JCC 56
Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 307, 324, 326, 34
High Courts16 Sept 2013Dismissed
Deepak Jain Vs Sukhvinder Kaur and Others
Delhi High Court · (2013) 09 DEL CK 0480
Motor Vehicles Act, 1988 — Section 140, 163A, 166Penal Code, 1860 (IPC) — Section 279, 304A