High Courts10 Sept 2013Dismissed
Rajesh Tiwari Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0135
Constitution of India, 1950 — Article 12, 226
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,992 of 6,818
High Courts10 Sept 2013Dismissed
Rajesh Gupta Vs Harish Gupta and Others
Delhi High Court · (2013) 09 DEL CK 0122
High Courts10 Sept 2013Disposed Off
Pooja Jha and Another Vs State
Delhi High Court · (2013) 09 DEL CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 161, 438Penal Code, 1860 (IPC) — Section 323, 34, 341, 342, 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3(1)(x), 3(x)
High Courts10 Sept 2013Dismissed
Govt. of NCT of Delhi and Another Vs Sh. Anil Kumar and Others
Delhi High Court · (2013) 09 DEL CK 0085
High Courts09 Sept 2013Disposed Off
Sompal @ Sonu @ Sagar Vs State
Delhi High Court · (2013) 09 DEL CK 0569
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 392, 397
High Courts09 Sept 2013Disposed Off
M/s. Jivnas Marketing Vs Container Corporation of India
Delhi High Court · (2013) 10 AD 55 : (2013) 4 ARBLR 193 : (2013) 138 DRJ 252
Arbitration and Conciliation Act, 1996 — Section 11
High Courts09 Sept 2013Dismissed
Bharat Kumar Vs Ashok Sahdev and Others Bharat Kumar and Others Vs State and Others
Delhi High Court · (2013) 8 AD 604 : (2013) 138 DRJ 99
Benami Transactions (Prohibition) Act, 1988 — Section 2(a), 4(1), 4(3), 4(3)(b)Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11
High Courts09 Sept 2013Dismissed
Lalit Kumar Bagla Vs Karam Chand Thapar and Bros. (CS) Ltd.
Delhi High Court · (2013) 9 AD 24 : (2013) 204 DLT 392
Contract Act, 1872 — Section 73, 74
High Courts09 Sept 2013Allowed
Shri Harbhajan Singh Vs Airports Authority of India
Delhi High Court · (2013) 138 DRJ 116
Constitution of India, 1950 — Article 136, 311(2)
High Courts09 Sept 2013Disposed Off
National Insurance Co. Ltd. Vs Pramod Kumar Sharma and Others
Delhi High Court · (2013) 09 DEL CK 0564
High Courts09 Sept 2013Disposed Off
Dharmender Vs State
Delhi High Court · (2013) 09 DEL CK 0563
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 34, 394, 397
High Courts09 Sept 2013Disposed Off
Jai Narain Vs Braham Singh and Another
Delhi High Court · (2013) 09 DEL CK 0562
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304A
High Courts09 Sept 2013Dismissed
Shri Rajinder Kumar Vs DTC
Delhi High Court · (2013) 09 DEL CK 0560
Industrial Disputes Act, 1947 — Section 11A
High Courts09 Sept 2013Dismissed
Smt. Shakuntala Vs Shivji
Delhi High Court · (2013) 09 DEL CK 0559
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts09 Sept 2013Dismissed
Shri Subhash Chand Dass Vs Shri Ram Gopal Aggarwal
Delhi High Court · (2014) 1 RCR(Rent) 187
Delhi Rent Control Act, 1958 — Section 50Evidence Act, 1872 — Section 116
High Courts09 Sept 2013Dismissed
Vishnu S. Kumar Vs All India Institute of Medical Science (AIIMS) and Another
Delhi High Court · (2013) 09 DEL CK 0453
High Courts09 Sept 2013Dismissed
P.N. Parashar Vs Delhi Power Supply Co. Ltd.
Delhi High Court · (2014) 1 LLN 120
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31Constitution of India, 1950 — Article 226, 227, 311, 311(1)Delhi Municipal Corporation Act, 1957 — Section 491, 504, 516, 59, 89
High Courts09 Sept 2013Dismissed
Karam Chand Vs Harwinder Singh
Delhi High Court · (2013) 09 DEL CK 0403
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 6, 46
High Courts09 Sept 2013Dismissed
Sanjay Singh Vs M/s. Corporate Warranties Pvt. Ltd.
Delhi High Court · (2014) 3 AD 594 : (2013) 204 DLT 12
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Registration Act, 1908 — Section 17(1A)Transfer of Property Act, 1882 — Section 53A
High Courts09 Sept 2013Allowed
M/s. New Howrah Transport Company Vs M/s. D.M.H.P. Sales Ltd.
Delhi High Court · (2013) 09 DEL CK 0353
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Delhi Rent Control Act, 1958 — Section 14, 3, 50