High Courts09 Sept 2013Dismissed
Manohar Lal Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 09 DEL CK 0066
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,994 of 6,818
High Courts09 Sept 2013Allowed
Baby Neeta @ Sunita Vs Miland Kumar and Another
Delhi High Court · (2013) 09 DEL CK 0063
High Courts09 Sept 2013
Gurpartap Singh and Another Vs M/s. Vista Hospitality Pvt. Ltd. and Others
Delhi High Court · (2014) 1 AD 626 : (2014) 120 CLA 421 : (2013) 203 DLT 538 : (2013) 138 DRJ 335 : (2013) 5 ILR Delhi 3684
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 18 Rule 19, Order 7 Rule 11, Order 7 Rule 11(a)Companies Act, 1956 — Section 10E, 10E(4C), 10F, 397, 397(2)
High Courts09 Sept 2013Disposed Off
Sunil Sharma Vs State
Delhi High Court · (2013) 09 DEL CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 308, 323, 324, 34
High Courts09 Sept 2013
Nanak and Others Vs State
Delhi High Court · (2013) 09 DEL CK 0050
Penal Code, 1860 (IPC) — Section 149, 307, 323, 324
High Courts09 Sept 2013Dismissed
Govt. of NCT of Delhi and Others Vs Neeraj Kumar
Delhi High Court · (2013) 09 DEL CK 0024
High Courts09 Sept 2013Disposed Off
Inder Kumar Lamba Vs Abhishek Pahwa and Others
Delhi High Court · (2013) 09 DEL CK 0023
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(e), 14A, 25B
High Courts09 Sept 2013Disposed Off
Shri Ram and Another Vs State
Delhi High Court · (2013) 09 DEL CK 0006
Essential Commodities Act, 1955 — Section 7
High Courts09 Sept 2013Disposed Off
Dinesh Rai Vs State
Delhi High Court · (2013) 09 DEL CK 0004
Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts06 Sept 2013Allowed
Jaipal Singh and Others Vs UOI and Others
Delhi High Court · (2013) 09 DEL CK 0558
High Courts06 Sept 2013Disposed Off
Rajkumar @ Babloo Vs State
Delhi High Court · (2013) 6 ILR Delhi 4282 : (2013) 4 JCC 2508
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 394, 395, 397, 412
High Courts06 Sept 2013Dismissed
Jindal Stainless Limited Vs India Government Mint
Delhi High Court · (2014) 1 AD 415 : (2014) 1 BC 116 : (2013) 203 DLT 554
Constitution of India, 1950 — Article 14, 226
High Courts06 Sept 2013Partly Allowed
Mrs. Neelam Chopra Vs Panna Lal
Delhi High Court · (2013) 9 AD 21
High Courts06 Sept 2013Disposed Off
Pooja Kapoor Vs Director of Education and Others
Delhi High Court · (2013) 09 DEL CK 0552
High Courts06 Sept 2013Disposed Off
Lally Automobiles Pvt. Ltd. Vs Commr. (ADJ.) of Central Excise
Delhi High Court · (2014) 35 STR 26
High Courts06 Sept 2013Dismissed
State Vs Vipin Gupta
Delhi High Court · (2013) 8 AD 662
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts06 Sept 2013Dismissed
Delhi Judicial Service Association and Another Vs High Court of Delhi and Others
Delhi High Court · (2013) 137 DRJ 523
Constitution of India, 1950 — Article 226
High Courts06 Sept 2013Dismissed
Smt. Sulochana Devi Thru. Lrs. Vs DDA and Another
Delhi High Court · (2013) 09 DEL CK 0361
High Courts06 Sept 2013Allowed
Sh. Kaushik Paik and Others Vs Union of India and Others
Delhi High Court · (2013) 09 DEL CK 0349
Constitution of India, 1950 — Article 309
High Courts06 Sept 2013Dismissed
Commissioner of Income Tax XIII Vs Naresh Kumar Commissioner of Income Tax Delhi VI Vs M/s. Talbros (P) Ltd.
Delhi High Court · (2013) 262 CTR 389 : (2014) 362 ITR 256 : (2014) 221 TAXMAN 59
Income Tax Act, 1961 — Section 139, 139(1), 200, 201, 221Probation of Offenders Act, 1958 — Section 6Transfer of Property Act, 1882 — Section 53A