COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 3,999 of 6,818

High Courts03 Sept 2013

The Managing Committee of Shiksha Bharati Senior Secondary Public School Vs Director of Education and Another Mamta Yadav Vs GNCTD of Delhi and Others Krishna Ahlawat Vs GNCTD of Delhi and Another

Delhi High Court · (2013) 09 DEL CK 0118

High Courts03 Sept 2013Dismissed

Shakti Garg and Others Vs Delhi University and Others

Delhi High Court · (2013) 09 DEL CK 0102

Constitution of India, 1950 — Article 14, 16, 19, 21

High Courts03 Sept 2013Disposed Off

Mohit Sharma Vs Guru Govind Singh Indraprastha University and Others

Delhi High Court · (2013) 09 DEL CK 0101

High Courts03 Sept 2013Dismissed

Union of India and Another Vs Shri Sanjay Kumar Yadav

Delhi High Court · (2013) 09 DEL CK 0095

Constitution of India, 1950 — Article 226

High Courts03 Sept 2013Dismissed

National Insurance Co. Ltd. Vs Sneh Chawla and Others

Delhi High Court · (2013) 09 DEL CK 0094

Penal Code, 1860 (IPC) — Section 279, 304A

High Courts03 Sept 2013

M/s. AKS Apparels Vs Union of India and Another

Delhi High Court · (2013) 298 ELT 649

Customs Act, 1962 — Section 129DD, 3(1)

High Courts03 Sept 2013

State Vs Sachin Shokeen and Others

Delhi High Court · (2013) 09 DEL CK 0081

Criminal Procedure Code, 1973 (CrPC) — Section 482Limitation Act, 1963 — Section 5

High Courts03 Sept 2013Dismissed

Ravindra Kumar Vs State (Govt. of NCT of Delhi) and Another

Delhi High Court · (2013) 8 AD 403 : (2013) 4 JCC 2505

Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 200, 482Penal Code, 1860 (IPC) — Section 120B, 392, 403, 408, 451

High Courts03 Sept 2013Dismissed

Sanjay @ Rohtash Vs The State (Govt. of NCT) Delhi

Delhi High Court · (2013) 09 DEL CK 0014

Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 120B, 395, 397

High Courts03 Sept 2013

Union of India and Another Vs Suresh Chandra

Delhi High Court · (2013) 09 DEL CK 0013

Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 420, 466, 468, 473

High Courts03 Sept 2013

Tarif Singh Dabas and Another Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2013) 09 DEL CK 0011

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42

High Courts03 Sept 2013Dismissed

The Punjab State Co-Operative Supply and Marketing Federation Limited (M/s. Markfed) Vs Amit Goel and Another

Delhi High Court · (2013) 204 DLT 63 : (2013) 2 RCR(Rent) 493

Civil Procedure Code, 1908 (CPC) — Section 115, 151, 80Constitution of India, 1950 — Article 12Delhi Rent Control Act, 1958 — Section 14, 14(1)(e), 14A, 14B, 14C

High Courts03 Sept 2013

M/s. Grandeur Collection Vs Shahi Fashions Pvt. Ltd.

Delhi High Court · (2014) 183 CompCas 13 : (2014) 2 CompLJ 620 : (2013) 204 DLT 451 : (2013) 5 ILR Delhi 3644

Companies Act, 1956 — Section 433(e), 434, 434(1)(a), 439, 454

High Courts02 Sept 2013Disposed Off

Anil Khanna Vs Geeta Khanna and Others

Delhi High Court · (2013) 10 AD 165

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 6 Rule 16, 151

High Courts02 Sept 2013Disposed Off

Suhdir Jain Vs R.P. Mittal

Delhi High Court · (2013) 202 DLT 770

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 17, 151Evidence Act, 1872 — Section 65B

High Courts02 Sept 2013

B.V. Shrihari Rao Vs Oil and Natural Gas Corporation Ltd. and Another

Delhi High Court · (2013) 09 DEL CK 0580

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 12, 136, 14, 21, 226

High Courts02 Sept 2013Disposed Off

J.N. Khanna and Others Vs R.K. Rawal and Another

Delhi High Court · (2013) 138 DRJ 148

Criminal Procedure Code, 1973 (CrPC) — Section 468, 469, 473Foreign Exchange Management Act, 1999 — Section 49Foreign Exchange Regulation Act, 1973 — Section 49, 56, 6(4), 6(5), 64(2)

High Courts02 Sept 2013Dismissed

Ms. Shalini Sethi Vs Union of India and Another

Delhi High Court · (2013) 09 DEL CK 0578

Constitution of India, 1950 — Article 226, 338, 338(8)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47, 58, 59, 61, 62

High Courts02 Sept 2013Dismissed

Vipul Kumr Vs Lok Sabha Secretariat and Others

Delhi High Court · (2013) 09 DEL CK 0577

Constitution of India, 1950 — Article 14, 16

High Courts02 Sept 2013Disposed Off

M/s. Mohit Store Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2013) 09 DEL CK 0576