High Courts30 Aug 2013
Tara Sharma and Another Vs The New India Assurance Co. Ltd. and Others The New India Assurance Co. Ltd. Vs Rakesh Ahuja and Others
Delhi High Court · (2013) 4 ACC 1 : (2013) 137 DRJ 707 : (2013) 5 ILR Delhi 3608
COURT ARCHIVE
Delhi High Court judgments
1,36,336 judgments · page 4,001 of 6,817
High Courts30 Aug 2013Dismissed
Army Public School and Another Vs Narendra Singh Nain and Another
Delhi High Court · (2013) 08 DEL CK 0125
Constitution of India, 1950 — Article 21A, 30, 41, 45Delhi School Education Act, 1973 — Section 11, 15
High Courts30 Aug 2013Allowed
Kanti Lal Sadh and Others Vs Indian Overseas Bank
Delhi High Court · (2013) 204 DLT 246
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17, 18
High Courts30 Aug 2013
Iqbal Ahmad Khan Vs Collector of Customs and Others
Delhi High Court · (2014) 299 ELT 260
Customs Act, 1962 — Section 150, 48
High Courts30 Aug 2013Dismissed
Smt. Gayatri Gupta Vs Smt. Ruby Sharma
Delhi High Court · (2013) 08 DEL CK 0110
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts30 Aug 2013Disposed Off
Jagdeep Gupta Vs State of Delhi
Delhi High Court · (2013) 08 DEL CK 0109
Juvenile Justice Act, 1986 — Section 14, 15, 15(1)(g), 19, 2(1)
High Courts30 Aug 2013Allowed
D.T.C. Vs PO, Labour Court No. 1 and Others
Delhi High Court · (2014) 140 FLR 361 : (2013) 4 LLJ 291 : (2013) 5 LLN 256
Constitution of India, 1950 — Article 311, 311(2)Industrial Disputes Act, 1947 — Section 10(I)(C), 12(5)
High Courts30 Aug 2013Disposed Off
Rakesh @ Commando Vs State
Delhi High Court · (2013) 4 JCC 2330
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts30 Aug 2013Disposed Off
Feroze Enterprises Vs Mohd. Iqbal and Another
Delhi High Court · (2013) 08 DEL CK 0071
Delhi Rent Control Act, 1958 — Section 25B, 25B(8)
High Courts30 Aug 2013Disposed Off
Sajjan Pal Vs Usha Mehta
Delhi High Court · (2013) 8 AD 709 : (2013) 202 DLT 513
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Evidence Act, 1872 — Section 165
High Courts30 Aug 2013
State Vs Mohan Kumar and Others
Delhi High Court · (2013) 8 AD 336 : (2013) 4 JCC 2579
Penal Code, 1860 (IPC) — Section 302, 34, 394, 397
High Courts30 Aug 2013Dismissed
M. Shankar Rao and Others Vs Union of India and Another
Delhi High Court · (2013) 08 DEL CK 0034
Administrative Tribunals Act, 1985 — Section 15, 19Civil Procedure Code, 1908 (CPC) — Section 20(c)Constitution of India, 1950 — Article 226, 226(2)
High Courts30 Aug 2013Dismissed
Apoorva Singh Vs Union of India and Others
Delhi High Court · (2013) 08 DEL CK 0027
High Courts30 Aug 2013Dismissed
Sumeet Kaur Vs Directorate of Education and Others
Delhi High Court · (2013) 08 DEL CK 0013
High Courts29 Aug 2013Dismissed
Hari Shankar Vs Sardar Harnam Singh and Others
Delhi High Court · (2013) 8 AD 170
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 11 Rule 21, Order 12 Rule 6, Order 21 Rule 34, Order 9 Rule 7Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts29 Aug 2013
Sh. Khilar Singh Vs Chand Kiran Tyagi and Others
Delhi High Court · (2013) 08 DEL CK 0317
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts29 Aug 2013Disposed Off
Jagjit Singh and Another Vs State
Delhi High Court · (2013) 9 AD 140
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 482Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts29 Aug 2013Dismissed
State Vs Vikas @ Bhola and Another
Delhi High Court · (2013) 5 ILR Delhi 4032
Criminal Procedure Code, 1973 (CrPC) — Section 160, 378(1)Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Aug 2013Dismissed
Ms. Ranjana Vs Union of India and Another
Delhi High Court · (2013) 9 AD 262
High Courts29 Aug 2013Dismissed
Virender Kumar Garg Vs Ravinder Kumar Garg and Others
Delhi High Court · (2013) 8 AD 1 : (2013) 138 DRJ 22
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11