High Courts04 Feb 2014Disposed Off
Mohd. Israr Qureshi Vs State
Delhi High Court · (2014) 3 AD 89
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 392 397 411
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,892 of 6,818
High Courts04 Feb 2014Allowed
Tarun Garg Vs Central Bureau of Investigation
Delhi High Court · (2014) 02 DEL CK 0213
Criminal Procedure Code, 1973 (CrPC) - Section 311Prevention of Corruption Act, 1988 - Section 20(1) 8
High Courts04 Feb 2014
Pernod Ricard India Pvt. Ltd. Vs Special Director of Enforcement
Delhi High Court · (2014) 02 DEL CK 0212
Customs Act, 1962 - Section 111 124 18 18(2) 28Evidence Act, 1872 - Section 106Foreign Exchange Regulation Act, 1973 - Section 40 40 51 8(1) 8(3)
High Courts04 Feb 2014Dismissed
Godrej Consumer Products Ltd. Vs Controller of Legal Metrology and Others
Delhi High Court · (2015) 1 Crimes 214 : (2014) FAJ 378
Constitution of India, 1950 - Article 226 227Criminal Procedure Code, 1973 (CrPC) - Section 482Legal Metrology Act, 2009 - Section 18(1) 36(1)
High Courts04 Feb 2014Dismissed
Hukam Singh Vs Gulshan Kumar Gambhir
Delhi High Court · (2014) 208 DLT 68
Evidence Act, 1872 - Section 65Registration Act, 1908 - Section 17 49Transfer of Property Act, 1882 - Section 53A 54
High Courts04 Feb 2014
The Commissioner of Income Tax-V Vs M/s. Quantum Coders Ltd.
Delhi High Court · (2014) 02 DEL CK 0154
High Courts04 Feb 2014Dismissed
Neeraj Gautam and Another Vs S.P. Bansal
Delhi High Court · (2014) 02 DEL CK 0121
Companies Act, 1956 — Section 166, 210, 25
High Courts04 Feb 2014Dismissed
Yogendra Nath Vs Commissioner Kendriya Vidyalaya Sangathan
Delhi High Court · (2014) 2 ILR 1428
High Courts04 Feb 2014Dismissed
Shri Shiv Paul Sagar Vs Smt. Vishakha Sharma
Delhi High Court · (2014) 02 DEL CK 0075
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7Transfer of Property Act, 1882 - Section 106
High Courts04 Feb 2014Dismissed
Hari Milan Goswami Vs Union of India
Delhi High Court · (2014) 3 AD 428
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Feb 2014Disposed Off
Subhash Jain Vs Ravi Sehgal
Delhi High Court · (2014) 6 AD 14 : (2014) 209 DLT 423
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 14 14(1)(e) 14(6) 25-B 25B(8)Evidence Act, 1872 - Section 116
High Courts04 Feb 2014Dismissed
Sunil Srivastava Vs Arun Nayyar
Delhi High Court · (2014) 207 DLT 761
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 8, Order 9 Rule 9 115Delhi Rent Control Act, 1958 - Section 14(1)(e) 19 25-B 25B(8)
High Courts04 Feb 2014Disposed Off
Lady Harding Medical College and Smt. Sucheta Kriplani Hospital Vs Rakesh Kumar
Delhi High Court · (2014) 2 ACC 309
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 41(27)Employees Compensation Act, 1923 — Section 30
High Courts03 Feb 2014Disposed off
SBL Pvt. Ltd. Vs V.B. Shukla and Others
Delhi High Court · (2014) 2 ILR 1407
High Courts03 Feb 2014Allowed
Suresh Kejriwal Vs Special Director, Enforcement Directorate
Delhi High Court · (2014) 3 AD 358 : (2014) 141 DRJ 325 : (2014) 3 JCC 2172
Contract Act, 1872 - Section 25(1)Evidence Act, 1872 - Section 106 64(2) 9(1)(d)Foreign Exchange Regulation Act, 1973 - Section 50 64(2) 9(1)(d)
High Courts03 Feb 2014Allowed
Mitsubishi Corporation Vs Director of Enforcement
Delhi High Court · (2014) 3 AD 389 : (2014) 141 DRJ 142
Foreign Exchange Regulation Act, 1973 - Section 2(p)(iii) 29(2) 50 73 73(1)(d)
High Courts03 Feb 2014Allowed
Vimla Devi and Others Vs Manoj Kumar and Others
Delhi High Court · (2014) 3 AD 129
High Courts03 Feb 2014Dismissed
N.C. Bansal Vs Board of Discipline of ICAI and Others
Delhi High Court · (2014) 3 AD 136 : (2015) 213 DLT 444
Chartered Accountants Act, 1949 — Section 21A
High Courts03 Feb 2014
Microsoft Corporation and Another Vs Kurapati Venkata Jagdeesh Babu and Another
Delhi High Court · (2014) 210 DLT 636 : (2014) 57 PTC 601
Companies Act, 1956 - Section 20 22 22(5) 29(5)Trade Marks Act, 1999 - Section 11(6) 11(9)(i) 2 2(4)(c) 2(m)
High Courts03 Feb 2014Dismissed
Babu Lal Vs Atul Kumar
Delhi High Court · (2014) 7 AD 128 : (2014) 3 ILR 2047 : (2014) 2 RCR(Rent) 294
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)