High Courts07 Feb 2014Dismissed
Sanjay Kumar Vs State
Delhi High Court · (2014) 02 DEL CK 0196
Criminal Procedure Code, 1973 (CrPC) - Section 313 374Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 302 376
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,890 of 6,818
High Courts07 Feb 2014Dismissed
State Vs Rajesh Gosain and Another Vijay Govind Vs State and Another
Delhi High Court · (2014) 2 JCC 1383
Criminal Procedure Code, 1973 (CrPC) - Section 438 439(2) 482Income Tax Act, 1961 - Section 66Information Technology Act, 2000 - Section 66 66C
High Courts07 Feb 2014Disposed Off
Kumar Ashish Vs State
Delhi High Court · (2014) 1 CCR 223 : (2014) 3 Crimes 592 : (2014) 208 DLT 31 : (2014) 1 JCC 555
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 308, 323
High Courts07 Feb 2014Dismissed
Suraj Bhan Thr. GPA Holder and Others Vs Union of India and Another
Delhi High Court · (2014) 6 AD 396
Land Acquisition Act, 1894 - Section 3 3(b) 30 31 54Penal Code, 1860 (IPC) - Section 120B 120-B 420 467 468
High Courts07 Feb 2014
Delhi Transport Corporation Vs Krishna Devi
Delhi High Court · (2014) ACJ 2702
Employees Compensation Act, 1923 — Section 30
High Courts07 Feb 2014Disposed Off
Anil Kumar and Another Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 02 DEL CK 0071
Penal Code, 1860 (IPC) — Section 34, 394
High Courts07 Feb 2014
Oswal Agro Mills Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2014) 5 AD 813 : (2014) 268 CTR 181 : (2014) 208 DLT 18 : (2014) 363 ITR 486 : (2014) 222 TAXMAN 10
Income Tax Act, 1961 - Section 260A(1) 43B 43-B
High Courts07 Feb 2014Dismissed
Balwan Singh and Others Vs Sahara India Parivar and Another
Delhi High Court · (2014) 2 LLN 425 : (2014) LLR 357
Industrial Disputes Act, 1947 — Section 2A
High Courts06 Feb 2014Allowed
Subhash Chandra Vs Union of India and Others
Delhi High Court · (2014) 2 ILR 1442
Administrative Tribunals Act, 1985 - Section 21
High Courts06 Feb 2014Dismissed
The State/Railway Protection Force Vs Raju
Delhi High Court · (2014) 3 AD 453
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 162Evidence Act, 1872 - Section 25
High Courts06 Feb 2014Dismissed
Manohar Lal Sharma Vs Union of India
Delhi High Court · (2014) 141 DRJ 157 : (2014) 1 RCR(Civil) 1019 : (2014) 1 RCR(Rent) 1019
Constitution of India, 1950 - Article 101(3)(a) 102 102(1) 102(1)(e) 190(1)Representation of the People Act, 1950 - Section 16Representation of the People Act, 1951 - Section 123 16 16(1) 2(1)(e) 4(d)
High Courts06 Feb 2014Dismissed
Rama Kant Shukla Vs Union of India and Another
Delhi High Court · (2014) 02 DEL CK 0175
Border Security Force Act, 1968 - Section 117 117(2) 117(2) 14 15Constitution of India, 1950 - Article 226
High Courts06 Feb 2014Dismissed
Ram Niwas Meena Vs GNCT of Delhi and Another
Delhi High Court · (2014) 02 DEL CK 0129
High Courts06 Feb 2014
Manjit Singh and Others Vs State
Delhi High Court · (2014) 1 JCC 865
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 326
High Courts06 Feb 2014Allowed
Georgy Soman Vs Mohinder Singh and Others
Delhi High Court · (2014) 1 ACC 806 : (2014) 3 AD 407
High Courts06 Feb 2014
CIT Vs Umesh Chandra Gupta
Delhi High Court · (2014) 3 AD 286 : (2014) 267 CTR 126 : (2014) 362 ITR 1
High Courts06 Feb 2014Dismissed
Sarla Vs State
Delhi High Court · (2014) 3 AD 98 : (2014) 1 Crimes 448 : (2014) 1 JCC 767
Criminal Procedure Code, 1973 (CrPC) - Section 161 164 215 313 464Penal Code, 1860 (IPC) - Section 120-A 120B 120-B 201 242
High Courts05 Feb 2014
Ashok Mittal Vs Assistant Commissioner of Income Tax and Another
Delhi High Court · (2014) 02 DEL CK 0296
Income Tax Act, 1961 — Section 132, 143(3), 147, 148
High Courts05 Feb 2014
Ashok Mittal Vs Assistant Commissioner of Income Tax and Others
Delhi High Court · (2014) 02 DEL CK 0282
Income Tax Act, 1961 — Section 132, 143(3), 147, 148