High Courts05 Feb 2014Disposed Off
Ashok Dhar Vs State
Delhi High Court · (2014) 6 AD 1
Succession Act, 1925 — Section 276
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,891 of 6,818
High Courts05 Feb 2014
Roche Products (India) Pvt. Ltd. and Others Vs Drugs Controller General of India and Others
Delhi High Court · (2014) 57 PTC 597
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, 151, 80, 80(2)
High Courts05 Feb 2014Dismissed
Shailesh Kumar Pandey Vs Research and Assessment Centre and Others
Delhi High Court · (2014) 141 FLR 694 : (2014) 2 LLJ 48 : (2014) 3 SCT 541
Industrial Disputes Act, 1947 - Section 2(j)
High Courts05 Feb 2014Disposed Off
M/s. S. Oliver Bernd Freier Gmbh and Co. Kg. Vs M/s. Rasul Exports and Another
Delhi High Court · (2014) 6 AD 135 : (2014) 208 DLT 84 : (2014) 58 PTC 630
Companies Act, 1956 - Section 20 22 22(5) 29(5)Trade Marks Act, 1999 - Section 11(6) 11(9)(i) 2(1)(zg) 2(4)(c) 2(m)
High Courts05 Feb 2014Allowed
Sunil Chand Gupta and Others Vs State
Delhi High Court · (2014) 4 AD 612 : (2014) 3 Crimes 327 : (2014) 208 DLT 292 : (2014) 1 DMC 761 : (2014) 1 JCC 694
Criminal Procedure Code, 1973 (CrPC) - Section 161 313 428Penal Code, 1860 (IPC) - Section 109 376 498A
High Courts05 Feb 2014
M/s. DRS Logistics (P) Ltd. and Another Vs PRS Agarwal Packers and Movers Pvt. Ltd. and Others
Delhi High Court · (2014) 208 DLT 392 : (2014) 59 PTC 417
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 - Section 124 159(2)
High Courts05 Feb 2014Dismissed
Shail Sahni Vs Sanjeev Kumar and Others
Delhi High Court · (2014) 02 DEL CK 0195
Right to Information Act, 2005 - Section 19(6) 19(8) 2 2(f) 3
High Courts05 Feb 2014
M/s. Mahashay Chunnilal Vs Dy. Commissioner of Income Tax and Others
Delhi High Court · (2014) 267 CTR 334 : (2014) 362 ITR 314 : (2014) 225 TAXMAN 250
Income Tax Act, 1961 - Section 11 11(5) 12A 132 139(1)
High Courts05 Feb 2014Disposed Off
Sunil Kumar and Others Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 02 DEL CK 0183
Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 300 302 304 34
High Courts05 Feb 2014Dismissed
Surinder Singh (now Deceased) through LRs. Vs Surbir Singh and Another
Delhi High Court · (2014) 3 AD 412 : (2014) 141 DRJ 672
Delhi Rent Control Act, 1958 - Section 50Specific Relief Act, 1963 - Section 20
High Courts05 Feb 2014
Director of Income Tax and Others etc etc Vs M/s. E. Funds IT Solution and Others etc etc
Delhi High Court · (2014) 364 ITR 256 : (2014) 226 TAXMAN 44
Income Tax Act, 1961 - Section 10A 143(3) 147 148 234A
High Courts05 Feb 2014
K. Mani Dhaundiyal Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2014) 142 FLR 1115 : (2014) 2 LLN 423 : (2014) LLR 356 : (2014) LLR 1135
High Courts05 Feb 2014Dismissed
Mewa Ram Vs State
Delhi High Court · (2014) 3 AD 385
Criminal Procedure Code, 1973 (CrPC) — Section 195, 313, 397, 401, 482Penal Code, 1860 (IPC) — Section 191, 193, 204, 205, 379
High Courts04 Feb 2014Disposed off
PP Jewellers Pvt. Ltd. Vs Modern New Kapoor Jewellers Pvt. Ltd.
Delhi High Court · (2014) 2 ILR 1425
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3(5), Order 37 Rule 37
High Courts04 Feb 2014
Madan Singh and Others Vs Ladli Pershad Jaiswal and Others
Delhi High Court · (2014) 02 DEL CK 0291
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 91, 92
High Courts04 Feb 2014
Delhi Transport Corporation Vs Dhan Raj Singh and Others
Delhi High Court · (2014) 02 DEL CK 0290
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts04 Feb 2014
Raghav Vs Satish Kumar Saini
Delhi High Court · (2014) 02 DEL CK 0286
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts04 Feb 2014
Atul Gupta Vs State
Delhi High Court · (2015) 1 JCC 607
Penal Code, 1860 (IPC) — Section 354, 354A, 506
High Courts04 Feb 2014Disposed Off
Prem Kumar @ Kalu and Another Vs The State (Govt. of NCT) DELHI
Delhi High Court · (2014) 2 JCC 873
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34 392 397 411
High Courts04 Feb 2014Dismissed
M/s. Royal Palace In Hotel Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2014) 3 AD 1 : (2014) 207 DLT 658 : (2014) 2 JCC 49
Criminal Procedure Code, 1973 (CrPC) - Section 177 178 178(d) 179 482Negotiable Instruments Act, 1881 (NI) - Section 138