High Courts03 Feb 2014
Anand @ Jat Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2014) 2 JCC 922
Penal Code, 1860 (IPC) — Section 307, 326, 34, 392, 394
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,893 of 6,818
High Courts03 Feb 2014Disposed Off
Dr. Mukesh Aggarwal Vs Ram Chander and Others
Delhi High Court · (2014) 02 DEL CK 0097
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Delhi Police Act, 1978 - Section 140Penal Code, 1860 (IPC) - Section 120-B 202 287 306 338
High Courts03 Feb 2014
Commissioner of Income Tax Vs M/s. Jayshree Gems and Jewellery
Delhi High Court · (2014) 362 ITR 272
Income Tax Act, 1961 - Section 10A 10A(2) 250 260A
High Courts03 Feb 2014Dismissed
National Insurance Co. Ltd. Vs Sarita Mishra and Others
Delhi High Court · (2014) 2 ACC 330 : (2016) ACJ 663 : (2014) 1 LLJ 638 : (2014) LLR 516
Employees Compensation Act, 1923 — Section 2(dd)(ii)(c), 30, 4A
High Courts03 Feb 2014Dismissed
Ram Lal Meena Vs UOI and Others
Delhi High Court · (2014) 02 DEL CK 0070
High Courts03 Feb 2014Disposed Off
Maya Vs State (NCT) of Delhi
Delhi High Court · (2014) 141 DRJ 135
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 302 304 304B 304-B 307
High Courts03 Feb 2014Allowed
UOI and Another Vs Ram Chander Decd. thr. LR Maina Devi
Delhi High Court · (2014) 2 ACC 103 : (2015) ACJ 875 : (2014) 3 AD 483 : (2014) 1 AnWR 819 : (2014) 141 DRJ 494 : (2014) 141 FLR 700 : (2014) LLR 561
Employees Compensation Act, 1923 - Section 3 3(1) 30
High Courts03 Feb 2014Disposed Off
Renu Agrawal and Another Vs Delhi Development Authority and Others
Delhi High Court · (2014) 4 AD 456 : (2014) 208 DLT 166 : (2014) 141 DRJ 456 : (2014) 2 ILR 1395
Delhi Development Act, 1957 - Section 30(1) 31(A)
High Courts03 Feb 2014Dismissed
Gopal Alias Babbal Alias Pawan Vs State of Delhi
Delhi High Court · (2014) 3 AD 761 : (2014) 1 JCC 789
Criminal Procedure Code, 1973 (CrPC) - Section 154 161 313 428Penal Code, 1860 (IPC) - Section 324 34 376(2) 376(2)(g) 506
High Courts03 Feb 2014Dismissed
Dr. Neelam Bhalla Vs Union of India and Others
Delhi High Court · (2014) 208 DLT 413
Right to Information Act, 2005 - Section 19(8) 20(2) 24
High Courts02 Feb 2014
Maya Vs State (NCT) of Delhi
Delhi High Court · (2014) 1 JCC 665
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304, 304B, 304-B, 307
High Courts31 Jan 2014Dismissed
Shekhar Vs State (NCT of Delhi)
Delhi High Court · (2014) 2 ILR 1283
Arms Act, 1959 - Section 25 — Penal Code, 1860 (IPC) - Section 34, 394, 398, 452
High Courts31 Jan 2014
Kali Ram and Others Vs State N.C.T. of Delhi
Delhi High Court · (2014) 01 DEL CK 0440
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 307, 308, 320, 323
High Courts31 Jan 2014
Dholadhar Investment P. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2014) 362 ITR 111
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 254(2), 68
High Courts31 Jan 2014Dismissed
Municipal Corporation of Delhi Vs Nihal Chand (Deceased) through Legal Heir
Delhi High Court · (2014) 208 DLT 299
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts31 Jan 2014Dismissed
R.K. Sharma Vs Union of India and Others
Delhi High Court · (2014) 01 DEL CK 0407
High Courts31 Jan 2014
Ashok Kumar Vs State
Delhi High Court · (2014) 3 AD 139
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300 302 304 307
High Courts31 Jan 2014Dismissed
Maheshwar Singh Vs The Management of M/s. Indomag Steel Technology Ltd.
Delhi High Court · (2014) 207 DLT 702 : (2014) 141 FLR 437 : (2014) LLR 294
Constitution of India, 1950 - Article 12 226Industrial Disputes Act, 1947 - Section 11-A 2(s) 25 25F 25-F
High Courts31 Jan 2014Dismissed
Ramesh Kumar Vs Union of India
Delhi High Court · (2014) 01 DEL CK 0394
High Courts31 Jan 2014Allowed
Smt. Swaran Lata and Others Vs Shri Kulbhushan Lal and Others
Delhi High Court · AIR 2014 Delhi 86 : (2014) 210 DLT 393 : (2014) 141 DRJ 205 : (2014) 2 ILR 1362
Delhi Land Reforms Act, 1954 - Section 185 51Delhi Municipal Corporation Act, 1957 - Section 507 507(a)Hindu Succession Act, 1956 - Section 14 15(1) 6 6(1) 6(5)